High Courts13 Dec 2016Dismissed
Anisa Khatoon Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 430
Penal Code, 1860 (IPC) - Section 376
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 3 of 77
High Courts09 Dec 2016Allowed
Dr. Prabhat Kumar Yadav Vs The State of Bihar
Patna High Court · (2017) 1 BBCJ 334 : (2017) 1 BLJud 163
Bihar Government Servants (Classification, Control and Appeal) Rules, 2005 - Article 226, Rule 9 Constitution of India, 1950
High Courts08 Dec 2016Dismissed
Ram Sajan Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 737
Bihar Civil Service (Classification, Control and Appeal) Rules, 2005 - Rule 14(1)Constitution of India, 1950 - Article 226
High Courts08 Dec 2016Dismissed
The State of Bihar Vs Balgovind Prasad
Patna High Court · (2017) 1 PLJR 776
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Limitation Act, 1963 - Section 5
High Courts08 Dec 2016Dismissed
Chhotu Singh Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 728
High Courts08 Dec 2016Dismissed
Jagrani Devi Vs The State of Bihar
Patna High Court · (2017) 170 AIC 711 : (2017) 1 BBCJ 307 : (2017) 1 BLJud 232 : (2017) 1 PCCR 522 : (2017) 1 PLJR 735
Penal Code, 1860 (IPC) - Section 376Protection of Children from Sexual Offences Act, 2012 - Section 6, Section 8
High Courts08 Dec 2016Dismissed
Jawahir Raut Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 469
Penal Code, 1860 (IPC) - Section 147, Section 302, Section 323
High Courts07 Dec 2016Dismissed
Raj Kishore Singh Vs Bihar State Electricity Board
Patna High Court · (2017) 1 PLJR 195
High Courts07 Dec 2016Allowed
Hareram Mukhiya Vs State of Bihar
Patna High Court · (2017) 1 BLJud 63 : (2017) 1 PLJR 192
Bihar Service Code, 1952 - Rule 73Constitution of India, 1950 - Article 226
High Courts07 Dec 2016Allowed
Upendra Choudhary Vs The State of Bihar
Patna High Court · (2017) 2 PLJR 500
Constitution of India, 1950 - Article 226
High Courts06 Dec 2016Dismissed
Sunil Shahi Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 744
Bihar Panchayat Raj Act, 2006 - Section 11(1)Constitution of India, 1950 - Article 226
High Courts06 Dec 2016Allowed
The East Central Railway Vs Palle Chandrashekhar Reddy
Patna High Court · (2017) 170 AIC 720
High Courts05 Dec 2016Dismissed
Most. Sharda Devi Vs The Patliputra Central co-operative Bank Ltd.
Patna High Court · (2017) 1 PLJR 859
Constitution of India, 1950 - Article 226
High Courts05 Dec 2016Disposed Off
Shyam School of Education Vs The State of Bihar
Patna High Court · (2017) AIR(Patna) 26 : (2017) 1 PLJR 320
High Courts05 Dec 2016Disposed Off
Rajendra Prasad Singh Vs State of Bihar
Patna High Court · (2017) 1 PLJR 307
Bihar Medical Attendance Rules, 1947 - Rule 26
High Courts05 Dec 2016Dismissed
The Bihar Public Service Commission Vs Ajeet Kumar
Patna High Court · (2017) 1 PLJR 145
Constitution of India, 1950 - Article 226
High Courts05 Dec 2016Dismissed
Ashok Kumar Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 156
Constitution of India, 1950 - Article 226
High Courts05 Dec 2016Dismissed
Rajesh Kumar Vs The State of Bihar
Patna High Court · (2017) 1 BBCJ 327 : (2017) 1 PLJR 175
Constitution of India, 1950 - Article 226
High Courts02 Dec 2016Allowed
Vijay Kumar Prasad Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 818
Bihar Land Mutation Act, 2011 - Section 9Bihar Land Reforms Act, 1950 - Section 4(h)
High Courts02 Dec 2016Allowed
Sharat Chandra Jha Vs State of Bihar
Patna High Court · (2017) 1 BBCJ 331 : (2017) 1 PLJR 200
Bihar Government Servants (Classification, Control and Appeal) Rules, 2005 - Rule 9(7)