High Courts29 Nov 2016Disposed Off
Chandreshwar Kr. Singh Vs Ratan Prakash Singh
Patna High Court · (2017) 1 PLJR 537
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 5 of 77
High Courts29 Nov 2016Allowed
Govind Prasad Jaiswal Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 479
Criminal Procedure Code, 1973 (CrPC) - Section 197, Section 239, Section 482Penal Code, 1860 (IPC) - Section 288, Section 288, Section 304A, Section 405, Section 409, Section 409
High Courts29 Nov 2016Dismissed
Nageshwar Prasad Sah Vs The State of Bihar
Patna High Court · (2017) 2 PLJR 392
Bihar Pension Rules, 1950 - Rule 43(a)Constitution of India, 1950 - Article 226
High Courts28 Nov 2016Dismissed
Mrs. Jyotsna Singh Vs Mr. Kumar Vikrant
Patna High Court · (2017) 1 BLJud 237
Family Courts Act, 1984 - Section 19
High Courts28 Nov 2016Allowed
Nawal Kishore Rai Vs The State of Bihar
Patna High Court · (2017) 1 BLJud 178 : (2017) 1 ECrC 484
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 327, Section 34, Section 406, Section 467, Section 468, Section 471, Section 504, Section 506
High Courts28 Nov 2016Dismissed
Mukesh Mohan Vs State of Bihar
Patna High Court · (2017) 1 BLJud 230 : (2017) 1 PLJR 322
Criminal Procedure Code, 1973 (CrPC) - Section 378(5)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts28 Nov 2016Disposed Off
Vijay Ram Pandey Vs State of Bihar
Patna High Court · (2017) 1 PLJR 317
High Courts28 Nov 2016Disposed Off
State of Bihar Vs Arvind Kumar Singh
Patna High Court · (2017) 1 BBCJ 333 : (2017) 1 PLJR 313
High Courts28 Nov 2016Dismissed
Girja Nandan Sharma Vs The State of Bihar
Patna High Court · (2017) 2 PLJR 399
Bihar Pension Rules, 1950 - Rule 45, Rule 56, Rule 58, Rule 61Constitution of India, 1950 - Article 226
High Courts25 Nov 2016Allowed
Brajendra Jha Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 490
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401, Section 438
High Courts25 Nov 2016Disposed Off
Upendra Paswan Vs The State of Bihar
Patna High Court · (2017) 1 BLJud 137 : (2017) 1 ECrC 491 : (2017) 1 PCCR 356
Constitution Of India, 1950 — Article 21, 32, 38, 39(A), 41, 51(A), 141, 144, 251Chief Minister Relief Fund Rules, 1999 — Rule 2(d), 5, 7Code Of Criminal Procedure, 1973 — Section 125, 126, 127, 128, 357, 357(1), 357(3), 357A, 357A(4)
High Courts25 Nov 2016Dismissed
Bihar State Power Holding Co. Vs National Human Rights Commission
Patna High Court · (2017) 1 PLJR 325
Protection of Human Rights Act, 1993 - Section 12, Section 13, Section 36(2)
High Courts25 Nov 2016Disposed Off
Bibi Roushan Ara Vs Sanjay Kumar Sangam
Patna High Court · (2017) 1 BBCJ 325
High Courts25 Nov 2016Dismissed
Ram Tawakya Singh Vs The State of Bihar
Patna High Court · (2017) 2 PLJR 387
Constitution of India, 1950 - Article 226
High Courts24 Nov 2016Disposed Off
Ram Bilash Singh Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 511
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 323, Section 504
High Courts24 Nov 2016Disposed Off
Narvdeshwar Nath Tiwari Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 793
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 4, Section 141Constitution of India, 1950 - Article 226
High Courts24 Nov 2016Allowed
Roma Jha Vs B.N. Mandal University
Patna High Court · (2017) 1 PLJR 323
High Courts24 Nov 2016Dismissed
Dr. (Major) Meeta Sahai Vs State of Bihar
Patna High Court · (2017) 1 PLJR 594
Bihar Dentist Service Rules, 2014 - Rule 2(i)Constitution of India, 1950 - Article 345
High Courts23 Nov 2016Disposed Off
Md. Ainul Haq Vs State of Bihar
Patna High Court · (2017) 1 Crimes 665 : (2017) 1 ECrC 512 : (2017) 1 PCCR 510 : (2017) 1 PLJR 807 : (2017) 1 RCRCriminal 487
Criminal Procedure Code, 1973 (CrPC) - Section 438(1-A), Section 438(1-B)