High Courts19 Nov 2016Dismissed
Vikas Path Vs The Secretary, Banking, Department of Finance
Patna High Court · (2017) 2 PLJR 410
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 7 of 77
High Courts19 Nov 2016Dismissed
Maroon Khatoon Vs The State of Bihar
Patna High Court · (2017) 2 PLJR 403
High Courts19 Nov 2016Allowed
Ranju Kumari Vs The State of Bihar
Patna High Court · (2017) 2 PLJR 405
Constitution of India, 1950 - Article 226
High Courts18 Nov 2016Allowed
M/s. Ganpati Tobacco Products Pvt. Ltd. Vs State of Bihar
Patna High Court · (2017) 1 BBCJ 322 : (2017) 1 BLJud 1 : (2017) 1 ECrC 333
Bihar and Orissa Excise Act, 1915 - Section 68-G
High Courts18 Nov 2016Allowed
Bikash Yadav Vs The State of Bihar
Patna High Court · (2017) 2 CriCC 338 : (2017) CriLJ 1213 : (2017) 1 ECrC 326
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 22, Section 42, Section 43, Section 50, Section 55, Section 57
High Courts18 Nov 2016Dismissed
Md. Shams Tabrez Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 315
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 147, Section 148, Section 149, Section 307, Section 342
High Courts18 Nov 2016Allowed
Shiv Ballam Yadav Vs The State of Bihar
Patna High Court · (2017) 1 BBCJ 354
Bihar State Election Authority Act, 2008 - Section 12(1)(d)(i), Section 4Bihar State Election Authority Rules, 2008 - Rule 7
High Courts17 Nov 2016Disposed Off
Rishi Kamal Vs State of Bihar
Patna High Court · (2017) 1 BBCJ 324 : (2017) 1 BLJud 4 : (2017) 1 ECrC 324
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 97, Section 98Penal Code, 1860 (IPC) - Section 340, Section 342, Section 343, Section 344, Section 346
High Courts17 Nov 2016Allowed
Ramchandra Keshari Vs State of Bihar
Patna High Court · (2017) 2 BLJud 118
Constitution of India, 1950 - Article 226
High Courts17 Nov 2016Allowed
Pratibha Devi Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 309
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b), Section 20(c), Section 42, Section 43, Section 57
High Courts17 Nov 2016Dismissed
High Court Legal Services Committee Vs The State of Bihar
Patna High Court · (2017) 1 BBCJ 344
High Courts16 Nov 2016Allowed
Naresh Singh Vs State of Bihar
Patna High Court · (2017) 1 BLJud 5 : (2017) 2 PLJR 514 : (2017) 1 RCRCriminal 366
Penal Code, 1860 (IPC) — Section 323, 34, 341, 379, 504
High Courts16 Nov 2016Disposed Off
Shravan Kumar Vs State of Bihar
Patna High Court · (2016) 4 BLJud 386
Criminal Procedure Code, 1973 (CrPC) - Section 439
High Courts16 Nov 2016Allowed
Hazar Choudhary Vs Arun Kumar Pandey
Patna High Court · (2017) 1 PLJR 791
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27
High Courts16 Nov 2016Dismissed
Prabhu Nath Ram Son Vs The Disciplinary Authority-Cum-Chairman
Patna High Court · (2016) 4 PLJR 1032
High Courts16 Nov 2016Dismissed
State of Bihar Vs Maharana Pratap Singh
Patna High Court · (2016) 4 PLJR 1043
Constitution of India, 1950 - Article 226
High Courts16 Nov 2016Allowed
Jawahar Yadav Vs The State of Bihar
Patna High Court · (2017) 170 AIC 706 : (2017) 1 BBCJ 392 : (2017) 1 ECrC 319
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 302
High Courts15 Nov 2016Dismissed
Md. Arshad, Son of Md. Moiuddin Vs State of Bihar
Patna High Court · (2017) 1 ECrC 84
Criminal Procedure Code, 1973 (CrPC) - Section 204, Section 482Penal Code, 1860 (IPC) - Section 498A
High Courts15 Nov 2016Allowed
Union of India Vs Prosanta Kumar Ray
Patna High Court · (2017) 1 BLJud 3