High Courts15 Nov 2016Partly Allowed
Farhat Abbas Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 259
Criminal Procedure Code, 1973 (CrPC) - Section 133, Section 482
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 8 of 77
High Courts15 Nov 2016Dismissed
Surendra Kumar Sinha Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 257
Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 498A
High Courts11 Nov 2016Disposed Off
Indradeo Prasad Vs State of Bihar
Patna High Court · (2017) AIR(Patna) 12 : (2016) 4 PLJR 903
Bihar Co-operative Societies Act, 1935 - Section 14(9), Section 41(5), Section 41(5), Section 44AT, Section 44BF(2)
High Courts11 Nov 2016Dismissed
Chitranjan Prasad Singh Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 254
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 500
High Courts11 Nov 2016Dismissed
Sheo Parsan Singh Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 256
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Penal Code, 1860 (IPC) - Section 279, Section 304A
High Courts11 Nov 2016Dismissed
Zainul Abdin Vs The State of Bihar
Patna High Court · (2017) 2 PLJR 396
Constitution of India, 1950 - Article 226
High Courts10 Nov 2016Dismissed
Prameela Devi Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 250
Penal Code, 1860 (IPC) - Section 323, Section 341, Section 379, Section 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts10 Nov 2016Disposed Off
Uday Prasad Chaudhary Vs The State of Bihar
Patna High Court · (2017) 1 BBCJ 320 : (2016) 4 BLJud 369 : (2017) 1 ECrC 246 : (2017) 1 PLJR 33
Penal Code, 1860 (IPC) - Section 385, Section 448, Section 504
High Courts10 Nov 2016Dismissed
Sanjay Kumar Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 248
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Delete - Section 147, Section 148, Section 307, Section 379, Section 504Penal Code, 1860 (IPC) - Section 147, Section 148, Section 307, Section 323, Section 379, Section
High Courts09 Nov 2016Dismissed
Dr. Santosh Kumar Vs The State of Bihar
Patna High Court · (2017) 1 BBCJ 318 : (2017) 1 PLJR 786
High Courts09 Nov 2016Allowed
Chandrabanshi Singh Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 933
Bihar Public Land Encroachment Act, 1956 - Section 3Constitution of India, 1950 - Article 226
High Courts09 Nov 2016Dismissed
Ashok Kumar Singh Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 864
Constitution of India, 1950 - Article 226
High Courts09 Nov 2016Dismissed
Sanchay Kumar Vs State of Bihar
Patna High Court · (2017) ACD 297 : (2017) 1 ECrC 252 : (2017) 1 NIJ 25
Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts09 Nov 2016Dismissed
Prem Kumar Sinha Vs State of Bihar
Patna High Court · (2017) 1 BLJud 59
High Courts09 Nov 2016Allowed
State Bank of India Vs Nunumati Devi D/o Gaya Singh
Patna High Court · (2017) 169 AIC 378 : (2017) 1 BC 554
Civil Procedure Code, 1908 (CPC) - Section 96
High Courts09 Nov 2016Dismissed
Upendra Narayan Jha, Vs State of Bihar
Patna High Court · (2017) 1 ECrC 82
Criminal Procedure Code, 1973 (CrPC) - Section 386Penal Code, 1860 (IPC) - Section 147, Section 379
High Courts09 Nov 2016Disposed Off
Kameshwar Prasad Vs State of Bihar
Patna High Court · (2016) 4 BLJud 371 : (2017) 1 ECrC 81
Penal Code, 1860 (IPC) - Section 498A
High Courts09 Nov 2016Dismissed
Saroj Kumar Gupta Vs State of Bihar
Patna High Court · (2017) 1 ECrC 79
Criminal Procedure Code, 1973 (CrPC) - Section 386Penal Code, 1860 (IPC) - Section 323, Section 378, Section 447
High Courts09 Nov 2016Dismissed
Ratneshwar Mishra Vs State of Bihar
Patna High Court · (2016) 4 PLJR 1035
Rules of High Court of Judicature at Patna, 2016 - Clause 10