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Patna High Court judgments, 2016

1,525 judgments · page 6 of 77

High Courts23 Nov 2016Allowed

Tausif Ahmad Vs The State of Bihar

Patna High Court · (2017) 1 ECrC 524 : (2017) 2 PLJR 411

Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 - Rule 11(3)
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High Courts22 Nov 2016Dismissed

Roshan Kumar Vs The Union of India

Patna High Court · (2017) 2 PLJR 487

National Highways Act, 1956 - Section 3GRight to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 105, Section 24
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High Courts21 Nov 2016Dismissed

Bahadur Mahto Vs The State of Bihar

Patna High Court · (2017) 1 ECrC 533 : (2017) 2 PLJR 408

Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 53, Section 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 - Rule 11(3)Penal Code, 1860 (IPC) - Section 201, Section 302, Section 376(2)(F)
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High Courts19 Nov 2016Allowed

Sunil Prasad Vs The State of Bihar

Patna High Court · (2017) 1 ECrC 370

Bihar Juvenile Justice (Care and Protection of Children) Rules, 2012 - Rule 11Juvenile Justice (Care and Protection of Children) (Amendment) Act, 2015 - Section 53Penal Code, 1860 (IPC) - Section 302, Section 34
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