High Courts19 Apr 2016Disposed Off
Ajay Kumar Dubey Vs Union of India
Patna High Court · (2016) 3 PLJR 399
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 50 of 77
High Courts19 Apr 2016Disposed off
Suraksha Diagnostic Pvt. Ltd. Vs The State of Bihar and Others
Patna High Court · (2016) 04 PAT CK 0041
Contract Act, 1872 - Section 27
High Courts18 Apr 2016Allowed
Raj Kumar Prasad Vs State of Bihar
Patna High Court · (2016) 4 PLJR 135
High Courts18 Apr 2016Dismissed
Tuntun Kumar Vs Union of India
Patna High Court · (2017) 171 AIC 368 : (2016) 4 PLJR 123
Petroleum and Minerals Pipelines (Acquisition of Right of User in land) Act, 1962 — Section 6, 7
High Courts18 Apr 2016Dismissed
Sushila Raut Vs M/s. Indian Oil Corporation Ltd.
Patna High Court · (2016) 4 PLJR 136
Constitution of India, 1950 — Article 226
High Courts18 Apr 2016Disposed Off
M/S Bandana Fuel Industries Vs Bharat Coking Coal Limited
Patna High Court · (2016) 3 BBCJ 274 : (2016) 2 BLJud 310 : (2016) 4 PLJR 35
Constitution of India, 1950 — Article 226
High Courts18 Apr 2016Disposed Off
Union of India Vs Mohan Prasad
Patna High Court · (2016) 3 BBCJ 288 : (2016) 4 PLJR 58
Constitution of India, 1950 — Article 226
High Courts18 Apr 2016Dismissed
Audhar Kumar Vs Bharat Petroleum Corporation Limited
Patna High Court · (2016) 3 BBCJ 285 : (2016) 4 PLJR 56
High Courts18 Apr 2016Disposed Off
Priti Singh Vs State of Bihar
Patna High Court · (2016) 3 PLJR 714
Bihar Municipal Act, 2007 — Section 25Bihar No Confidence Motion Rules, 2010 — Rule 2(1)
High Courts18 Apr 2016Disposed Off
State of Bihar Vs Rita Kumari
Patna High Court · (2016) 3 PLJR 905
High Courts18 Apr 2016Dismissed
State of Bihar Vs Mostt. Jeenat Khatoon
Patna High Court · (2016) 3 PLJR 863
High Courts18 Apr 2016Dismissed
Mahadeo Sah Vs Shambhu Sah
Patna High Court · (2016) 165 AIC 383
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts18 Apr 2016Allowed
Dular Paswan Vs State of Bihar
Patna High Court · (2016) 3 ECrC 103
Penal Code, 1860 (IPC) - Section 302
High Courts18 Apr 2016Allowed
Manish Kumar Vs State of Bihar & Another
Patna High Court · (2016) 3 ECrC 84 : (2016) 3 PLJR 956
Criminal Procedure Code, 1973 (CrPC) - Section 154
High Courts18 Apr 2016Dismissed
Dilip Sao @ Dilip Kumar Sao Vs State of Bihar
Patna High Court · (2016) 3 ECrC 77
Penal Code, 1860 (IPC) - Section 307, 364A
High Courts18 Apr 2016Allowed
Ranvijay Kr. Singh Vs The State of Bihar and Others
Patna High Court · (2016) 04 PAT CK 0056
Bihar Co-operative Societies Act, 1935 - Section 48Bihar State Election Authority Act, 2008 - Section 12(1)(c), Section 8, Section 9Constitution of India, 1950 - Article 226
High Courts18 Apr 2016Dismissed
Union of India Vs Shiv Nath Jha
Patna High Court · (2016) 2 BLJud 313 : (2017) 2 PLJR 55
Constitution of India, 1950 - Article 226
High Courts18 Apr 2016Allowed
Gaurav Kumar Vs The High Court of Judicature at Patna
Patna High Court · (2017) 1 PLJR 451
Patna High Court Rules, 1916 - Chapter XXIV, Rule 7(xi)(a)
High Courts18 Apr 2016Dismissed
Masudan Chaudhary Vs Union of India
Patna High Court · (2016) 3 BBCJ 284 : (2016) 4 PLJR 55
High Courts18 Apr 2016Dismissed
Smt. Urmila Devi Vs State of Bihar
Patna High Court · (2017) 1 PLJR 559
Land Acquisition Act, 1894 - Section 11