High Courts22 Apr 2016Dismissed
Munni Masomat Vs State of Bihar
Patna High Court · (2016) 3 ECrC 214
Criminal Procedure Code, 1973 (CrPC) - Section 311
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 48 of 77
High Courts22 Apr 2016Allowed
Munna Sao Vs State of Bihar
Patna High Court · (2016) 3 ECrC 177
Penal Code, 1860 (IPC) - Section 302, 324
High Courts21 Apr 2016Dismissed
Harinandan Prathmik Vidyalaya Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 336 : (2016) 4 PLJR 86
Bihar Non-Government Elementary School (Taking Over of Control) Act, 1976 — Section 3Constitution of India, 1950 — Article 226
High Courts21 Apr 2016Disposed Off
State Bank of India Vs Barun Kumar
Patna High Court · (2016) 4 PLJR 225
High Courts21 Apr 2016Dismissed
Ashok Singh Vs Bihar Rajya
Patna High Court · (2016) 3 PLJR 778
Bihar Land Tribunal Act, 2009 — Rule 22
High Courts21 Apr 2016Dismissed
Dharam Kumar @ Dharan Kumar Vs State of Bihar
Patna High Court · (2016) 164 AIC 508 : (2016) 2 BBCJ 263 : (2016) 3 BLJud 22 : (2016) 3 ECrC 74
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 302
High Courts21 Apr 2016Allowed
Nilu Singh Vs Union of India
Patna High Court · (2016) 4 BLJud 250 : (2016) 3 ECrC 196
Criminal Procedure Code, 1973 (CrPC) - Section 451, 457, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 25, 29
High Courts21 Apr 2016Dismissed
Manish Kumar Vs State of Bihar
Patna High Court · (2016) 3 ECrC 107
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 406, 409, 420
High Courts21 Apr 2016Dismissed
Raj Kishore Gupta Vs State of Bihar
Patna High Court · (2016) 3 ECrC 111
Criminal Procedure Code, 1973 (CrPC) - Section 482Prevention of Corruption Act, 1988 - Section 13(2), 7
High Courts21 Apr 2016Dismissed
Nagendra Kumar Singh Vs State of Bihar
Patna High Court · (2016) 2 BBCJ 210 : (2016) 3 BLJud 9
Constitution of India, 1950 - Article 226
High Courts21 Apr 2016Dismissed
Gayatri Kumari Vs State of Bihar
Patna High Court · (2017) 1 PLJR 548
High Courts20 Apr 2016Disposed Off
Manish Kumar Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 560 : (2017) 1 PCCR 57
Criminal Procedure Code, 1973 (CrPC) — Section 439Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 498A
High Courts20 Apr 2016Allowed
M/s. Shipra Beverage Private Limited Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 297 : (2016) 4 PLJR 126
Bihar and Orissa Excise Act, 1915 — Section 42Constitution of India, 1950 — Article 226
High Courts20 Apr 2016Allowed
Smt. Dilrani Devi Vs State of Bihar
Patna High Court · (2016) 2 BLJud 314 : (2016) 3 PLJR 972
Bihar Public Land Encroachment Act, 1956 — Section 6
High Courts20 Apr 2016Allowed
Ms. Steelco Vs Union of India
Patna High Court · (2016) 3 PLJR 712
Constitution of India, 1950 — Article 226
High Courts20 Apr 2016Disposed Off
Ranjeet Kumar Vs State of Bihar
Patna High Court · (2016) 3 PLJR 730
Protection of Human Rights Act, 1993 — Section 16
High Courts20 Apr 2016Allowed
Md. Tanwir Vs State of Bihar
Patna High Court · (2016) 164 AIC 504 : (2016) 2 BBCJ 232 : (2016) 2 BLJud 341 : (2016) 3 ECrC 100
Penal Code, 1860 (IPC) - Section 201, 302
High Courts20 Apr 2016Dismissed
Sona Lal Sah @ Sona Lal Prasad Vs State of Bihar
Patna High Court · (2016) 3 ECrC 98 : (2016) 339 ELT 546
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20C
High Courts20 Apr 2016Allowed
Baleshwar Mandal Vs State of Bihar
Patna High Court · (2016) 3 ECrC 89
Evidence Act, 1872 - Section 113B, 3Penal Code, 1860 (IPC) - Section 304B