High Courts20 Apr 2016Disposed Off
Smt. Raj Kumari Vs Hindustan Petroleum Corporation Limited
Patna High Court · (2016) 166 AIC 558 : (2016) 3 PLJR 201
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 49 of 77
High Courts20 Apr 2016Allowed
Sabiha Naaz Vs Patna University
Patna High Court · (2016) 3 PLJR 224
Constitution of India, 1950 - Article 226
High Courts20 Apr 2016Allowed
Dhirendra Kumar Vs Chairman, Nagar Parishad, Warsaliganj, Nawada
Patna High Court · (2016) 3 PLJR 326
High Courts20 Apr 2016Dismissed
Ashok Kumar Vs Commissioner of Income Tax-I, Patna
Patna High Court · (2016) 290 CurTR 450 : (2016) 386 ITR 342 : (2016) 3 PLJR 388
High Courts20 Apr 2016Disposed Off
Mithilesh Kumar @ Mithlesh Kumar Vs State of Bihar
Patna High Court · (2016) 3 ECrC 244 : (2017) 1 PCCR 87
High Courts20 Apr 2016Dismissed
Ratnesh Kumar Mishra and Others Vs The State of Bihar and Others
Patna High Court · (2016) 04 PAT CK 0055
Limitation Act, 1963 - Section 5
High Courts20 Apr 2016Dismissed
Ashok Kumar Vs Commissioner of Income Tax-I and Others
Patna High Court · (2016) 04 PAT CK 0054
Income Tax Act, 1961 - Section 132, Section 132(4A), Section 139, Section 147, Section 148, Section 148, Section 149, Section 150, Section 151, Section 152, Section 153, Section 23(3), Section 260A
High Courts20 Apr 2016Allowed
All India Students Federation Vs The State of Bihar and Others
Patna High Court · (2016) 04 PAT CK 0053
Constitution of India, 1950 - Article 14, Article 226Penal Code, 1860 (IPC) - Section 354, Section 354(d)
High Courts20 Apr 2016Allowed
Shipra Beverage Private Limited Vs The State of Bihar and Others
Patna High Court · (2016) 04 PAT CK 0043
Bihar and Orissa Excise Act, 1915 - Section 42, Section 42(1), Section 42(1)(h), Section 42(g)((h), Section 42(h)Constitution of India, 1950 - Article 226
High Courts19 Apr 2016Dismissed
Sri 108 Shyamajee Vs State of Bihar
Patna High Court · (2016) 2 BBCJ 121 : (2016) 3 BLJud 6 : (2016) 4 PLJR 122
Bihar Public Land Encroachment Act, 1956 — Section 6Constitution of India, 1950 — Article 226
High Courts19 Apr 2016Dismissed
State of Bihar Vs Shyam Narayan Singh
Patna High Court · (2016) 3 BBCJ 276 : (2016) 4 PLJR 38
High Courts19 Apr 2016Disposed Off
M/s. Suraksha Diagnostic Vs State of Bihar
Patna High Court · (2016) 3 PLJR 964
Constitution of India, 1950 — Article 226
High Courts19 Apr 2016Allowed
Ashok Kumar Vs State of Bihar
Patna High Court · (2017) 171 AIC 375 : (2016) 3 PLJR 962
Land Acquisition Act, 1894 — Section 18
High Courts19 Apr 2016Dismissed
Savita Kumari Vs State of Bihar
Patna High Court · (2016) 3 PLJR 947
Constitution of India, 1950 — Article 226
High Courts19 Apr 2016Dismissed
Shankar Prasad Vs Union of India
Patna High Court · (2016) 3 PLJR 946
Constitution of India, 1950 — Article 226
High Courts19 Apr 2016Disposed Off
Ram Briksh Sah Vs Bihar Industrial Area Development
Patna High Court · (2016) 2 BLJud 283 : (2016) 3 PLJR 753
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts19 Apr 2016Allowed
Pradeep Sah Vs State of Bihar
Patna High Court · (2016) 3 ECrC 95 : (2016) 4 PLJR 124
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 363, 366, 497
High Courts19 Apr 2016Allowed
Munna Mishra Vs State of Bihar
Patna High Court · (2016) 164 AIC 489 : (2016) 2 BBCJ 367 : (2016) 3 BLJud 2 : (2016) 3 ECrC 93
Penal Code, 1860 (IPC) - Section 302
High Courts19 Apr 2016Disposed Off
Kamala Singh Vs State of Bihar
Patna High Court · (2016) 2 PLJR 661
Constitution of India, 1950 - Article 226