High Courts26 Apr 2016Disposed Off
Shashi Bhushan Singh Vs State of Bihar
Patna High Court · (2016) 3 ECrC 254
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 47 of 77
High Courts26 Apr 2016Dismissed
Rabiya Khatoon Vs Anjum Khatoon
Patna High Court · (2017) 1 PLJR 171
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts25 Apr 2016Dismissed
Arvind Kumar Mukesh Vs Union of India
Patna High Court · (2016) 4 PLJR 134
Constitution of India, 1950 — Article 226
High Courts25 Apr 2016Allowed
Mahendra Baitha Vs State of Bihar
Patna High Court · (2016) 3 PLJR 945
Constitution of India, 1950 — Article 226
High Courts25 Apr 2016Dismissed
Prahlad Paswan Vs State of Bihar
Patna High Court · (2016) 3 PLJR 717
High Courts25 Apr 2016Allowed
Baldev Singh @ Vikki Singh @ Balle Singh Vs State of Bihar
Patna High Court · (2016) 3 ECrC 57
Criminal Procedure Code, 1973 (CrPC) - Section 482Electricity Act, 2003 - Section 135
High Courts25 Apr 2016Dismissed
Dharmendra Kumar Vs State of Bihar
Patna High Court · (2016) 3 ECrC 165
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 406, 420
High Courts25 Apr 2016Disposed Off
M/s Vishal Rolling Mills Pvt. Ltd. Vs Bihar State Power (Holding) Company Limited
Patna High Court · (2016) 2 BBCJ 303 : (2016) 3 BLJud 88 : (2016) 3 PLJR 561
Bihar and Orissa Public Demands Recovery Act, 1914 - Section 5, 6
High Courts25 Apr 2016Allowed
Shambhu Nath Mishra Vs Union of India
Patna High Court · (2016) 3 PLJR 542
High Courts22 Apr 2016Dismissed
Ganesh Singh @ Ganesh Prasad Singh Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 687 : (2017) 1 PCCR 17
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts22 Apr 2016Allowed
Pramila Devi Vs State of Bihar
Patna High Court · (2017) 1 BBCJ 98 : (2016) 4 PLJR 823
Constitution of India, 1950 - Article 14
High Courts22 Apr 2016Dismissed
Md. Muzibur Rahman Vs Union of India
Patna High Court · (2016) 4 PLJR 677
Constitution of India, 1950 - Article 226
High Courts22 Apr 2016Disposed Off
State of Bihar Vs Pankaj Kumar Mukul
Patna High Court · (2016) 3 PLJR 829
High Courts22 Apr 2016Allowed
Trilok Nath Mishra Vs State of Bihar
Patna High Court · (2016) 3 PLJR 977
Constitution of India, 1950 — Article 226
High Courts22 Apr 2016Dismissed
Dr. Bipin Kumar Choudhary Vs Rajendra Agricultural University
Patna High Court · (2016) 2 BBCJ 207 : (2016) 3 BLJud 5 : (2016) 3 PLJR 770
Constitution of India, 1950 — Article 226
High Courts22 Apr 2016Dismissed
Chandeshwari Paswan Vs State of Bihar
Patna High Court · (2016) 3 ECrC 60
Penal Code, 1860 (IPC) - Section 146, 302, 307
High Courts22 Apr 2016Allowed
Nitish Kumar Vs State of Bihar
Patna High Court · (2016) 164 AIC 511 : (2016) 2 BBCJ 195 : (2016) 2 BLJud 299 : (2016) 3 ECrC 238
Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 498A