High Courts03 May 2016Dismissed
Jitendra Kumar Dabgar Vs Chairman, Indian Oil Corporation Limited
Patna High Court · (2016) 4 PLJR 89
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 45 of 77
High Courts03 May 2016Allowed
Kumari Manju Vs State of Bihar
Patna High Court · (2016) 2 BBCJ 300
Constitution of India, 1950 - Article 226
High Courts03 May 2016Disposed Off
Bipin Bihari Tiwari Vs Kamala Devi
Patna High Court · (2017) 1 PLJR 1
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 13
High Courts02 May 2016Disposed Off
Shakti Nath Mishra Vs State of Bihar
Patna High Court · (2017) 1 BBCJ 139 : (2016) 4 PLJR 964
High Courts02 May 2016Dismissed
Union of India Vs Sri Din Dayal Gupta
Patna High Court · (2017) 1 BBCJ 27 : (2016) 4 PLJR 844
High Courts02 May 2016Disposed Off
Bhagmati Devi Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 258 : (2016) 4 PLJR 14
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 173(2)
High Courts02 May 2016Allowed
Dilip Kumar Yadav Vs Sujeet Kumar Sinha
Patna High Court · (2017) 170 AIC 531 : (2016) 4 PLJR 245
Hindu Succession Act, 1956 — Section 22
High Courts02 May 2016Allowed
Mojammil Hussain Vs State of Bihar
Patna High Court · (2016) 3 ECrC 378 : (2017) 2 PCCR 60
High Courts02 May 2016Allowed
Ajay Singh Vs State of Bihar
Patna High Court · (2016) 3 ECrC 451 : (2017) 1 PCCR 524
High Courts02 May 2016Dismissed
Sheo Kumar Sharma Proprietor M/s Shiv Shakti Rice Mill Vs State of Bihar
Patna High Court · (2016) 3 ECrC 512
High Courts02 May 2016Dismissed
Amrendra Kumar Tripathi Vs State of Bihar
Patna High Court · (2016) LIC 3161
Constitution of India, 1950 - Article 16
High Courts02 May 2016Dismissed
State of Bihar Vs Mithilesh Tiwary
Patna High Court · (2016) 3 ECrC 418 : (2017) 2 PCCR 83
High Courts02 May 2016Dismissed
K.C. Khanna Vs Union of India
Patna High Court · (2016) 4 PLJR 234
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
High Courts02 May 2016Dismissed
Sita Devi Vs State of Bihar
Patna High Court · (2016) 4 PLJR 236
Bihar Panchayat Election Rules, 2006 — Rule 43(1)
High Courts29 Apr 2016Allowed
Lilawati Devi Vs State of Bihar
Patna High Court · (2016) 163 AIC 711 : (2016) 2 BBCJ 208 : (2016) 2 BLJud 339
High Courts29 Apr 2016Allowed
Kashi jha Vs State of Bihar
Patna High Court · (2016) 3 ECrC 155
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(vi)
High Courts29 Apr 2016Allowed
Subodh Kumar Singh Vs The State of Bihar
Patna High Court · (2016) 2 BLJud 360 : (2017) 1 PLJR 487
High Courts29 Apr 2016Allowed
Mukesh Edward Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 522 : (2017) 1 BLJud 66
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(B), Section 20(b)(ii)(c), Section 22(c), Section 22B, Section 27A
High Courts28 Apr 2016Allowed
Prasad Construction and Company through its partner Bharat Bhushan, Leela Mohan Niwas, Naisarai, Biharsharif, P.O. and P.S. Biharsharif in the District of Nalanda - Appellant @HASH Commissioner of Income Tax-II, Patna
Patna High Court · (2017) 295 CurTR 540 : (2016) 388 ITR 579
Income Tax Act, 1961 - Section 144, Section 254
High Courts28 Apr 2016Disposed Off
State of Bihar Vs Chhathu Lal Prakash
Patna High Court · (2016) 4 PLJR 441