High Courts05 May 2016Dismissed
State of Bihar Vs Deepak Kumar
Patna High Court · (2016) 3 ECrC 413 : (2017) 2 PCCR 78
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 44 of 77
High Courts05 May 2016Dismissed
Ashutosh Kumar Jha Vs State of Bihar
Patna High Court · (2016) 3 PLJR 270
High Courts05 May 2016Dismissed
Dara Shikoh Rabbani Vs Vijaya Bank
Patna High Court · (2016) 2 BBCJ 301 : (2016) 3 PLJR 516
High Courts05 May 2016Dismissed
Braj Kishore Pandey Vs M/s Hem Developers Pvt. Ltd.
Patna High Court · (2016) AIR(Patna) 135 : (2016) 2 BBCJ 312 : (2016) 3 PLJR 891 : (2017) 1 RAJ 531
High Courts04 May 2016Allowed
Ranju Kumari Vs State of Bihar
Patna High Court · (2016) AIR(Patna) 116 : (2016) 2 BBCJ 361 : (2016) 2 BLJud 346 : (2016) 3 PLJR 474
Bihar Panchayat Election Rules, 2006 - Rule 39(1)(b), 41(2)(b)Bihar Panchayat Raj Act, 2006 - Section 137, 139Constitution of India, 1950 - Article 243O
High Courts04 May 2016Dismissed
Ajay Kumar Bhaskar @ Amit Vs State of Bihar
Patna High Court · (2016) 3 ECrC 429 : (2017) 1 PCCR 515
High Courts04 May 2016Disposed Off
Hindustan Petroleum Corporation Ltd. Vs Sanjay Kumar Singh
Patna High Court · (2016) 165 AIC 413 : (2016) 2 PLJR 843
Civil Procedure Code, 1908 (CPC) - Order 42 Rule 1
High Courts04 May 2016Dismissed
Mahesh Sao Vs State of Bihar
Patna High Court · (2016) 3 ECrC 381 : (2017) 2 PCCR 113
High Courts04 May 2016Disposed Off
The Managing Committee Sardar Patel High School, Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 5
High Courts03 May 2016Allowed
Rama Kant Mishra Vs State of Bihar
Patna High Court · (2016) 4 PLJR 526
Constitution of India, 1950 - Article 226
High Courts03 May 2016Disposed Off
Sushma Devi Vs Jamuna Devi @ Punam
Patna High Court · (2017) 170 AIC 525 : (2016) 3 BBCJ 259 : (2016) 4 PLJR 15
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3A, Order 43 Rule 1A
High Courts03 May 2016Dismissed
Uma Rai @ Omprakash Rai Vs State of Bihar
Patna High Court · (2016) 3 ECrC 242 : (2017) 1 PCCR 85
High Courts03 May 2016Allowed
Ram Bilas Yadav @ Bideshi Yadav Vs State of Bihar
Patna High Court · (2016) 3 ECrC 295 : (2017) 2 PCCR 45
High Courts03 May 2016Dismissed
Rajyashree Gupta Vs State of Bihar
Patna High Court · (2016) 3 ECrC 276
High Courts03 May 2016Disposed Off
Brajesh Kumar Srivastava Vs State of Bihar
Patna High Court · (2016) 2 BBCJ 222 : (2016) 3 BLJud 10 : (2016) 3 ECrC 437 : (2016) 3 PLJR 464
High Courts03 May 2016Disposed Off
Pramod Kumar Singh Vs State of Bihar
Patna High Court · (2016) 3 ECrC 436 : (2017) 2 PCCR 116
High Courts03 May 2016Allowed
Sheo Kumar Choudhary Vs State of Bihar
Patna High Court · (2016) 3 ECrC 327