High Courts09 May 2016Dismissed
State of Bihar Vs Anil Kumar Singh
Patna High Court · (2016) 2 BBCJ 305 : (2016) 3 BLJud 187 : (2016) 4 PLJR 41
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 43 of 77
High Courts09 May 2016Dismissed
Rajeshwar Sharma Vs Sitapati Kuar
Patna High Court · (2016) 164 AIC 475 : (2017) 1 PLJR 489
High Courts09 May 2016Dismissed
Digvijay Singh Vs State of Bihar
Patna High Court · (2016) 3 ECrC 487 : (2017) 1 PCCR 514
High Courts09 May 2016Dismissed
State of Bihar Vs Rajendra Prasad Shrivastava
Patna High Court · (2016) 2 BBCJ 352 : (2016) 3 PLJR 509
High Courts09 May 2016Disposed Off
Shiv Dayal Paswan Vs The State of Bihar
Patna High Court · (2016) 3 DCR 207
Criminal Procedure Code, 1973 (CrPC) - Section 438Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts06 May 2016Dismissed
Md. Ehsam Rasul Vs Munni Devi
Patna High Court · (2016) 3 BBCJ 264 : (2016) 4 PLJR 20
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14(8)
High Courts06 May 2016Allowed
Nagina Paswan Vs State of Bihar
Patna High Court · (2016) 3 ECrC 368 : (2017) 2 PCCR 68
High Courts06 May 2016Dismissed
Sanjay Sah Vs State of Bihar
Patna High Court · (2016) 3 ECrC 506 : (2017) 2 PCCR 107
High Courts06 May 2016Allowed
Lal Mohammad Gaddi Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 518 : (2016) 4 BLJud 245 : (2016) 3 ECrC 479 : (2017) 2 PCCR 7
High Courts06 May 2016Dismissed
Satyendra Singh Vs State of Bihar
Patna High Court · (2016) 3 ECrC 499
High Courts06 May 2016Allowed
Ram Charan Mistry Vs Shib Sharma
Patna High Court · (2017) 173 AIC 462 : (2017) 1 PLJR 390
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31
High Courts06 May 2016Disposed Off
Sunil Kumar Shriwastava Vs Uttar Bihar Gramin Bank
Patna High Court · (2016) 2 BBCJ 350
Constitution of India, 1950 - Article 226
High Courts05 May 2016Dismissed
Jai Narayan Jha Vs State of Bihar
Patna High Court · (2017) 169 AIC 372 : (2016) 2 BBCJ 319 : (2016) 3 PLJR 853
Legal Services Authorities Act, 1987 — Section 19
High Courts05 May 2016Dismissed
Chandni Kumari Vs State of Bihar
Patna High Court · (2016) 2 BBCJ 336 : (2016) 3 BLJud 170 : (2016) 2 PLJR 829
Bihar Panchayat Elementary (Employment and Service Condition) Rules, 2006 - Rule 5
High Courts05 May 2016Allowed
Dr. K.C. Vidyarthi Vs State of Bihar
Patna High Court · (2016) 3 CPR 338 : (2016) 3 ECrC 458 : (2017) 1 PCCR 259
High Courts05 May 2016Disposed Off
Sri Sunil Chandra Singh Vs Smt. Seema Singh
Patna High Court · (2016) AIR(Patna) 123 : (2017) 1 PLJR 700