High Courts16 May 2016Dismissed
Vijay Narayan Rajak Vs Punjab National Bank
Patna High Court · (2016) 2 BBCJ 311 : (2016) 3 BLJud 154 : (2017) 1 PLJR 486
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 41 of 77
High Courts16 May 2016Dismissed
Imteyaz Ahmad Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 30
Waqf Act, 1995 — Section 54, 83, 85Constitution Of India, 1950 — Article 227
High Courts13 May 2016Allowed
Hemant Kumar Singh Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 682 : (2017) 1 PCCR 58
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b), 52A
High Courts13 May 2016Allowed
Bhim Singh Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 679 : (2017) 1 PCCR 23
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(c), 52A
High Courts13 May 2016Dismissed
Gulab Chand Kamti Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 673 : (2017) 1 PCCR 14
Penal Code, 1860 (IPC) — Section 376
High Courts13 May 2016Disposed Off
Mahendra Prasad Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 677
Criminal Procedure Code, 1973 (CrPC) — Section 438, 482
High Courts13 May 2016Disposed Off
Bablu Kumar Das Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 668 : (2017) 1 PCCR 9
Essential Commodities Act, 1955 — Section 3, 6, 6-A, 7
High Courts13 May 2016Dismissed
Shanti Devi, w/o Shri Shankar Sah - Appellant @HASH The State of Bihar
Patna High Court · (2016) 4 ECrC 139 : (2017) 1 PCCR 153
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(c)
High Courts13 May 2016Dismissed
Smt. Rina Madhukar Vs Union of India
Patna High Court · (2016) 4 PLJR 39
High Courts13 May 2016Dismissed
Gunjan Verma Vs Central Board of Secondary Education (C.B.S.E.)
Patna High Court · (2016) 2 PLJR 847
High Courts13 May 2016Allowed
Bihar School Examination Board Vs Anuj Kumar Singh
Patna High Court · (2016) 3 BLJud 182 : (2016) 3 PLJR 506
Bihar Agricultural Produce Market (Repeal) Act, 2006 - Section 6Bihar Intermediate Education Council (Repeal) Act, 2007 - Section 3
High Courts13 May 2016Disposed Off
Satyendra Narayan Choudhary Vs State of Bihar
Patna High Court · (2016) 3 PLJR 502
High Courts13 May 2016Dismissed
Rina Devi Vs Reliance General Insurance Company Limited
Patna High Court · (2016) 4 ACC 474 : (2017) ACJ 1178 : (2016) 2 BBCJ 354 : (2016) 4 BLJud 205 : (2016) 3 PLJR 532 : (2016) 3 TAC 678
Motor Vehicles Act, 1988 - Section 166, 168, 173
High Courts13 May 2016Allowed
Jawed Akhtar Vs State of Bihar
Patna High Court · (2016) 2 BBCJ 519 : (2016) 3 BLJud 118
Bihar Municipal Elementary Teachers (Employment and Service Conditions) Rules, 2006 - Rule 8(ka)
High Courts12 May 2016Allowed
Dinesh Prasad Mandal Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 653
Penal Code, 1860 (IPC) — Section 302
High Courts12 May 2016Allowed
Mithilesh Yadav Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 635
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts12 May 2016Allowed
Md. Mirtuza Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 622 : (2017) 1 PCCR 74
Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts12 May 2016Dismissed
Sachindra Yadav Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 567 : (2017) 1 PCCR 71
Penal Code, 1860 (IPC) — Section 304
High Courts12 May 2016Dismissed
Astanand Rai Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 586 : (2017) 1 PCCR 21
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 425
High Courts12 May 2016Allowed
Sri Kant Kunwar Vs State of Bihar
Patna High Court · (2016) 2 BBCJ 266 : (2016) 3 BLJud 83 : (2017) CriLJ 918 : (2016) 3 PLJR 921
Criminal Procedure Code, 1973 (CrPC) — Section 239