High Courts19 May 2016Dismissed
Dhananjay Kumar Mishra Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 535
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 39 of 77
High Courts18 May 2016Allowed
Rabindra Pandit Vs The State of Bihar
Patna High Court · (2016) 2 BBCJ 504 : (2016) 3 BLJud 97 : (2016) 3 ECrC 530
Criminal Procedure Code, 1973 (CrPC) — Section 154
High Courts18 May 2016Allowed
Tara Muni Devi Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 540 : (2017) 1 PCCR 28
Penal Code, 1860 (IPC) — Section 304B
High Courts18 May 2016Allowed
Shri Kishun Sahani Vs The State of Bihar
Patna High Court · (2016) 2 BBCJ 268 : (2016) 3 BLJud 173 : (2016) 3 ECrC 581
Penal Code, 1860 (IPC) — Section 302
High Courts18 May 2016Dismissed
Suresh Sharma Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 685 : (2017) 1 PCCR 25
Penal Code, 1860 (IPC) — Section 302
High Courts18 May 2016Dismissed
Sonadhari Mahto Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 588 : (2017) 1 PCCR 38
Penal Code, 1860 (IPC) — Section 302
High Courts18 May 2016Disposed Off
Zahir Abbas Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 557 : (2017) 1 PCCR 82 : (2017) 1 PLJR 532
High Courts18 May 2016Allowed
Dr. (Mrs.) Kalpana Sinha Vs Union of India
Patna High Court · (2016) 4 PLJR 466
High Courts18 May 2016Disposed Off
Md. Sawood Alam Vs State of Bihar
Patna High Court · (2017) 169 AIC 369 : (2016) 3 PLJR 817
Explosives Rules, 2008 — Rule 118(I)(II)
High Courts18 May 2016Dismissed
Ranjeet Kumar Singh Vs State of Bihar
Patna High Court · (2016) 2 BBCJ 502 : (2016) 3 BLJud 85 : (2016) CriLJ 3295 : (2016) 3 ECrC 579
High Courts18 May 2016Partly Allowed
The State of Bihar Vs Kusheshwar Das
Patna High Court · (2017) 1 PLJR 758
High Courts18 May 2016Allowed
Bhawesh Kumar Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 769
Constitution of India, 1950 - Article 226
High Courts18 May 2016Dismissed
Ambika Prasad Das Vs The State of Bihar
Patna High Court · (2017) 1 PLJR 441
High Courts18 May 2016Dismissed
Mohammad Khurshid Alam Vs The State of Bihar
Patna High Court · (2016) 3 BBCJ 116 : (2016) 3 BLJud 136 : (2017) 1 PLJR 530
High Courts18 May 2016Dismissed
Braj Mohan Singh Vs State of Bihar
Patna High Court · (2017) 1 PLJR 591
High Courts18 May 2016Allowed
Saghir Ahmad Vs State of Bihar
Patna High Court · (2017) 1 PLJR 540
Penal Code, 1860 (IPC) - Section 201, Section 409, Section 420, Section 467, Section 468, Section 471
High Courts17 May 2016Dismissed
Punit Mochi Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 518 : (2017) 1 PCCR 78
Penal Code, 1860 (IPC) — Section 149, 302
High Courts17 May 2016Allowed
Md. Mahbud @ Md. Mahmud Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 649 : (2017) 1 PCCR 99
Penal Code, 1860 (IPC) — Section 302
High Courts17 May 2016Allowed
Manish Kumar Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 608
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 7A
High Courts17 May 2016Dismissed
Prem Lata @ Puja Vs Union of India
Patna High Court · (2016) 3 ECrC 646 : (2017) 1 PCCR 36
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(c)