High Courts17 May 2016Allowed
Shiv Shankar Gupta Vs Gauri Shankar Gupta
Patna High Court · (2017) 169 AIC 356 : (2016) AIR(Patna) 149 : (2016) 3 PLJR 751
Succession Act, 1925 — Section 276, 281, 285
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 40 of 77
High Courts17 May 2016Dismissed
Maroon Khatoon Vs State of Bihar
Patna High Court · (2016) 4 PLJR 104
Constitution of India, 1950 — Article 226
High Courts17 May 2016Disposed Off
Md. Jamil Ahmad Vs State of Bihar
Patna High Court · (2016) 3 PLJR 925
Constitution of India, 1950 — Article 226
High Courts17 May 2016Allowed
Bhawesh Sharma Vs State of Bihar
Patna High Court · (2016) 3 PLJR 821
Constitution of India, 1950 — Article 226
High Courts17 May 2016Dismissed
State of Bihar Vs Bhagwan Das Charan Paharhi
Patna High Court · (2016) 3 PLJR 758
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 10
High Courts17 May 2016Dismissed
Dewashish Ghosh Vs State of Bihar
Patna High Court · (2016) 3 PLJR 824
High Courts17 May 2016Allowed
Mostt. Parwati Devi Vs Munsi Sao
Patna High Court · (2016) 3 PLJR 1004
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18
High Courts17 May 2016Dismissed
Sunil Kumar Yadav Vs Union of India
Patna High Court · (2016) LIC 2678 : (2016) 3 PLJR 870
Constitution of India, 1950 - Article 16, 226
High Courts17 May 2016Disposed Off
M/s Shakti Construction Vs State of Bihar
Patna High Court · (2016) 3 PLJR 395
High Courts17 May 2016Allowed
M/s Hriday Bhushan Singh Vs State of Bihar
Patna High Court · (2016) AIR(Patna) 121 : (2016) 3 BBCJ 266 : (2016) 4 PLJR 23 : (2017) 1 RAJ 315
High Courts17 May 2016Dismissed
Bharat Thakur Vs State of Bihar
Patna High Court · (2016) 164 AIC 483 : (2016) 2 BBCJ 500 : (2016) 3 BLJud 48 : (2016) 4 CriCC 632 : (2016) CriLJ 4090 : (2016) 4 Crimes 545 : (2016) 3 ECrC 476 : (2016) 4 PLJR 96
High Courts17 May 2016Disposed Off
State of Bihar Vs Dhirendra Prasad Shrivastava
Patna High Court · (2016) 3 PLJR 392
High Courts17 May 2016Allowed
Sk. Hijju @ Md. Hifzur Rahman Vs Awadh Lal Sharma
Patna High Court · (2016) 2 BBCJ 239 : (2016) 3 BLJud 28
Bihar Tenancy Act, 1885 - Section 48E, Section 48F(4)Civil Procedure Code, 1908 (CPC) - Section 9
High Courts16 May 2016Allowed
Bipin Mahto Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 665 : (2017) 1 PCCR 18
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 302, 364A
High Courts16 May 2016Allowed
Satyendra Sharma, son of Sri Jaram Sharma, village - Kanauli, P.S. Makhdoompur, District - Jehanabad - Appellant @HASH The State of Bihar
Patna High Court · (2016) 4 ECrC 142 : (2017) 1 PCCR 158
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 148, Section 302
High Courts16 May 2016Dismissed
Krishna Mahto, Son of Late Guru Sahay Mahto, Resident of Vill-Hindupur, P.S-Chhabilapur, Dist-Nalanda - Appellant @HASH The State of Bihar
Patna High Court · (2016) 4 ECrC 136 : (2017) 1 PCCR 225
Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts16 May 2016Allowed
Smt. Shail Bala Singh Vs Sri Raghu Nandan Pd. Sinha
Patna High Court · (2016) 2 BBCJ 308 : (2016) 3 BLJud 189 : (2016) 3 PLJR 709
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts16 May 2016Dismissed
State of Bihar Vs Bijay Kumar Singh
Patna High Court · (2016) 3 PLJR 954
High Courts16 May 2016Allowed
Shila Nath Singh Vs Dr. Anil Kumar Singh
Patna High Court · (2016) 167 AIC 775 : (2016) 2 BBCJ 320 : (2016) 3 BLJud 57 : (2016) 3 PLJR 404
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 2, Order 22 Rule 3