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Patna High Court judgments, 2016

1,525 judgments · page 4 of 77

High Courts01 Dec 2016Allowed

Ghan Shyam Prasad Shrivastava Vs State of Bihar

Patna High Court · (2017) 170 AIC 713 : (2017) 1 BBCJ 315 : (2017) 2 BC 212 : (2017) 1 BLJud 83 : (2017) 1 ECrC 466 : (2017) 1 PLJR 153

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 384, Section 406, Section 420
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High Courts01 Dec 2016Dismissed

Sanjay Kumar Vs State of Bihar

Patna High Court · (2017) 1 BBCJ 328 : (2017) 1 BLJud 349 : (2017) 1 PLJR 606

Bihar Panchayat Raj Act, 2006 - Section 13, Section 2(b)Constitution of India, 1950 - Article 226
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High Courts30 Nov 2016Allowed

Dr. D.B. Gupta Vs The State of Bihar

Patna High Court · (2017) 1 ECrC 518

Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 482Minimum Wages (Bihar Amendment) Act, 1948 - Section 22-A Section 22-BPenal Code, 1860 (IPC) - Section 120B Section 34, Section 420, Section 466, Section 467, Section 4
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High Courts29 Nov 2016Allowed

Sunil Kumar Tiwary Vs The State of Bihar

Patna High Court · (2017) 170 AIC 717 : (2017) 1 BBCJ 408 : (2017) 1 BLJud 164 : (2017) 1 ECrC 472 : (2017) 1 PLJR 168

Criminal Procedure Code, 1973 (CrPC) - Section 320, Section 482Penal Code, 1860 (IPC) - Section 406, Section 420, Section 467, Section 468
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