High Courts19 Dec 2016Allowed
Rashmi Devi Vs Union of India
Patna High Court · (2017) 1 BLJud 239 : (2017) 1 PLJR 309
Railway Claims Tribunal Act, 1987 - Section 23(3)
COURT ARCHIVE
Patna High Court judgments, 2016
1,525 judgments · page 2 of 77
High Courts19 Dec 2016Disposed off
The Life Insurance Corporation of India Vs Renu Devi
Patna High Court · (2017) 171 AIC 687
Constitution of India, 1950 - Article 226Insurance Act, 1938 - Section 45
High Courts19 Dec 2016Dismissed
Nawal Kishore Sah Vs Jhako Devi
Patna High Court · (2017) 171 AIC 707 : (2017) 2 PLJR 142
High Courts19 Dec 2016Allowed
Sanjay Choudhary @ Sanjay Jaiswal Vs Anjali Devi
Patna High Court · (2017) 1 DMC 355 : (2017) 2 PLJR 152
Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts19 Dec 2016Dismissed
Dr. Govind Prasad Srivastava Vs State of Bihar
Patna High Court · (2017) LIC 554
Constitution of India, 1950 - Article 16
High Courts19 Dec 2016Dismissed
Sheo Shankar Saw Vs The State of Bihar
Patna High Court · (2017) 2 PLJR 415
Constitution of India, 1950 - Article 226
High Courts16 Dec 2016Dismissed
Renu Kumari Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 635
Criminal Procedure Code, 1973 (CrPC) - Section 340Penal Code, 1860 (IPC) - Section 465
High Courts16 Dec 2016Disposed Off
Anil Kumar Singh Vs The State of Bihar
Patna High Court · (2017) 1 BLJud 161 : (2017) 2 PLJR 105
Bihar City Manager Cadre (Appointment and Service Condition) Rules, 2014 - Rule 5(2)
High Courts16 Dec 2016Disposed Off
Most Sudama Devi Vs The State of Bihar
Patna High Court · (2017) 1 ECrC 646 : (2017) 2 PLJR 113
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 432Penal Code, 1860 (IPC) - Section 302, Section 34
High Courts16 Dec 2016Disposed Off
Ranjana Mina (Siman) Jones Vs Arun Kumar Stauly
Patna High Court · (2017) 171 AIC 703 : (2017) AIR(Patna) 105 : (2017) 1 BBCJ 400 : (2017) 1 BLJud 227 : (2017) 1 PLJR 282 : (2017) 1 RCRCivil 1006
Divorce Act, 1869 - Section 17
High Courts16 Dec 2016Dismissed
Kaushaleya Devi Vs Chairman, (Bihar State Electricity Board)
Patna High Court · (2017) 1 BLJud 126 : (2017) 2 PLJR 65
High Courts16 Dec 2016Dismissed
Lallan Kumar Vs Chairman, Pharmacy Council of India
Patna High Court · (2017) 171 AIC 710 : (2017) 2 PLJR 109
Constitution of India, 1950 - Article 226Drugs and Cosmetics Act, 1940 - Section 40, Section 42Drugs and Cosmetics Rules, 1945 - Rule 61(1)
High Courts16 Dec 2016Allowed
A.S.I.L. Vs Oriental Insurance Company Ltd.
Patna High Court · (2017) 171 AIC 709
Constitution of India, 1950 - Article 226Motor Vehicles Act, 1988 - Section 66
High Courts16 Dec 2016Dismissed
Baidyanath Singh Vs State of Bihar
Patna High Court · (2017) 171 AIC 681 : (2017) 2 BLJud 22 : (2017) 2 PLJR 117
Constitution of India, 1950 - Article 226
High Courts15 Dec 2016Disposed Off
M/s Ashirbad Enterprises, Exhibition Vs Commissioner of Income Tax
Patna High Court · (2017) 392 ITR 289
Income Tax Act, 1961 - Section 132, Section 245H, Section 271(1)(c), Section 68
High Courts15 Dec 2016Allowed
Ramadhar Singh Vs State of Bihar
Patna High Court · (2017) 1 ECrC 418 : (2017) 1 PLJR 613
Indian Penal Code, 1860 — Section 149, 302Prisons Act, 1894 — Section 59Bihar Prison Manual, 2012 — Rule 481(i)(ka)
High Courts15 Dec 2016Allowed
M/s Kiran Prakashan Vs The Department of Income Tax
Patna High Court · (2017) 391 ITR 31
Income Tax Act, 1961 - Section 143(2)
High Courts15 Dec 2016Disposed Off
M/s. Mehrotra Engineering Works Pvt. Ltd. Vs The North Bihar Power Distribution Co. Ltd.
Patna High Court · (2017) 1 BBCJ 313
Electricity Act, 2003 - Section 14, Section 2(27)
High Courts14 Dec 2016Dismissed
Anil Rai Vs The State of Bihar
Patna High Court · (2017) 1 BBCJ 426 : (2017) 1 BLJud 185 : (2017) 1 ECrC 440 : (2017) 2 PLJR 597
Penal Code, 1860 (IPC) - Section 201, Section 302, Section 34, Section 34
High Courts14 Dec 2016Disposed Off
Nathufal Vs State of Bihar
Patna High Court · (2017) 2 BLJud 28
Criminal Procedure Code, 1973 (CrPC) - Section 174Evidence Act, 1872 - Section 118Penal Code, 1860 (IPC) - Section 302