COURT ARCHIVE

Patna High Court judgments, 1924

284 judgments · page 15 of 15

High Courts03 Jan 1924

Jwala Prasad Thakur Mahton Vs Jhaman Mahton and Others

Patna High Court · 80 Ind. Cas. 761a

Limitation Act, 1963 — Section 18

High Courts03 Jan 1924

Patna High Court · 81 Ind. Cas. 702

Civil Procedure Code, 1908 (CPC) — Section 145, 47, 55

High Courts03 Jan 1924

Patna High Court · AIR 1924 Patna 496

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 90Limitation Act, 1963 — Section 18

High Courts02 Jan 1924

Patna High Court · AIR 1925 Patna 148

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47