High Courts24 Jan 1924
Maharajadhiraj of Darbhanga Vs Commissioner of Income Tax
Patna High Court · AIR 1924 Patna 474
Bengal Tenancy Act, 1885 — Section 193Income Tax Act, 1918 — Section 17, 18, 25
COURT ARCHIVE
Patna High Court judgments, 1924
284 judgments · page 14 of 15
High Courts24 Jan 1924
Kokil Singh Vs Ramasray Prosad Chaudhury and Others
Patna High Court · AIR 1924 Patna 488
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts24 Jan 1924
Sheo Dhari Ram Vs Gupteswar Pathak and Another
Patna High Court · AIR 1924 Patna 716
Limitation Act, 1908 — Section 14, 5
High Courts23 Jan 1924
Joharmal Marwari Vs Emperor
Patna High Court · 81 Ind. Cas. 212
Penal Code, 1860 (IPC) — Section 354, 443, 457
High Courts21 Jan 1924
Shafayet Khan and Others Vs Emperor
Patna High Court · 81 Ind. Cas. 794
Penal Code, 1860 (IPC) — Section 147
High Courts21 Jan 1924
Sadhak Gir @ Pasupati Bharti Vs Emperor
Patna High Court · 81 Ind. Cas. 175
Extradition Act, 1962 — Section 7
High Courts21 Jan 1924
Sadhak Gir @ Pasupdti Bharti Vs Emperor
Patna High Court · AIR 1925 Patna 112
Extradition Act, 1962 — Section 7
High Courts18 Jan 1924
Mahadeo Lal and Others Vs Sri Gobind Lal Sahu and Others and Sanker Pande and Others
Patna High Court · AIR 1925 Patna 198
Transfer of Property Act, 1882 — Section 72, 76
High Courts18 Jan 1924
Mt. Dhanwanti Chaudharin Vs Hargobind Prasad and Others
Patna High Court · AIR 1924 Patna 484
High Courts17 Jan 1924
Nand Kishore Lal Vs Emperor
Patna High Court · 81 Ind. Cas. 158
Criminal Procedure Code, 1898 (CrPC) — Section 173, 190, 195, 476Penal Code, 1860 (IPC) — Section 211, 380
High Courts17 Jan 1924
Nand Kishore Lal Vs King-Emperor
Patna High Court · AIR 1924 Patna 789
Criminal Procedure Code, 1898 (CrPC) — Section 173, 476Penal Code, 1860 (IPC) — Section 211, 380
High Courts16 Jan 1924
Ram Rai and Others Vs Maheshwar Prasad Singh and Others
Patna High Court · AIR 1925 Patna 336
High Courts15 Jan 1924
Kuldip Sahay and Others Vs Ram Bujhawan Mahto and Others
Patna High Court · AIR 1924 Patna 454
High Courts14 Jan 1924
Mt. Bhagwati and Others Vs Emperor
Patna High Court · AIR 1925 Patna 187
Criminal Procedure Code, 1898 (CrPC) — Section 177, 179, 531
High Courts10 Jan 1924
Balmukund Marwari Vs Basanta Kumari Dasi and Another
Patna High Court · AIR 1925 Patna 1
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, 144, 151
High Courts07 Jan 1924
Sridhar Chowdhury Vs Mugniram Bangar and Others
Patna High Court · AIR 1924 Patna 491
High Courts04 Jan 1924
(Maharani) Janki Kuer Vs Birj Bhikhan Ojha and Others
Patna High Court · AIR 1924 Patna 641
Bengal Tenancy Act, 1885 — Section 106, 108Evidence Act, 1872 — Section 91
High Courts04 Jan 1924
Kamakshya Narain Singh Vs Suraj Nath Misra and Others
Patna High Court · AIR 1924 Patna 449
Chotanagpur Tenancy Act, 1908 — Section 14
High Courts03 Jan 1924
Run Bahadur Singh Vs Bajrangi Prasad Singh
Patna High Court · AIR 1925 Patna 16
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 47
High Courts03 Jan 1924
Shyam Prosono Katraj Vs Keshab Chandra Rana
Patna High Court · AIR 1924 Patna 487
Civil Procedure Code, 1908 (CPC) — Section 65(4)