High Courts24 Mar 1924
In Re: Musammat Gobindia and Others
Patna High Court · 81 Ind. Cas. 124
Criminal Procedure Code, 1898 (CrPC) — Section 215Registration Act, 1908 — Section 34, 35, 82, 83
COURT ARCHIVE
Patna High Court judgments, 1924
284 judgments · page 12 of 15
High Courts24 Mar 1924
Mt. Gobindia and Others Vs King-Emperor
Patna High Court · AIR 1924 Patna 754
Registration Act, 1908 — Section 35, 82, 82(a)
High Courts24 Mar 1924
Daroga Singh Vs King-Emperor
Patna High Court · AIR 1924 Patna 758(1)
Criminal Procedure Code, 1898 (CrPC) — Section 435, 439Penal Code, 1860 (IPC) — Section 411
High Courts18 Mar 1924
Adelaide Christiana Lish Vs David Lish
Patna High Court · AIR 1924 Patna 624
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts13 Mar 1924
Laurentius Ekka and Others Vs Dukhi Koeri and Another
Patna High Court · AIR 1926 Patna 73
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 119, 2(15)
High Courts12 Mar 1924
Sitbaran Jha Pandey and Others Vs Lokenath Missir and Others
Patna High Court · AIR 1924 Patna 558
Court Fees Act, 1870 — Section 17
High Courts11 Mar 1924
Sheikh Qamar Hasan and Others Vs Saiyid Abas Ali and Others
Patna High Court · AIR 1924 Patna 594
Estates Partition Act, 1897 — Section 7, 77
High Courts11 Mar 1924
Mt. Daho Kuer Vs Mt. Tural Dei
Patna High Court · AIR 1924 Patna 593
Probate and Administration Act, 1881 — Section 51
High Courts11 Mar 1924
Mt. Bhagwanta Kuer and Another Vs Dewan Zamir Ahmad Khan and Others
Patna High Court · AIR 1924 Patna 576
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 45 Rule 15Limitation Act, 1963 — Article 182
High Courts10 Mar 1924
Banarsi Prashad Vs Mohiuddin Ahmad and Others
Patna High Court · AIR 1924 Patna 586
Bengal Land Revenue Sales Act, 1859 — Section 13Estates Partition Act, 1897 — Section 15, 16
High Courts07 Mar 1924
Emperor Vs Artu Rautra and Others
Patna High Court · 81 Ind. Cas. 82
Penal Code, 1860 (IPC) — Section 105, 147, 149, 323, 379
High Courts07 Mar 1924
King Emperor Vs Artu Rautra
Patna High Court · AIR 1924 Patna 564
Penal Code, 1860 (IPC) — Section 147, 149, 323
High Courts06 Mar 1924
Syed Hasan Imam and Others Vs Debi Prasad Singh
Patna High Court · 80 Ind. Cas. 956
High Courts29 Feb 1924
Gayani Das Vs Dwarka Mandar and Others
Patna High Court · AIR 1924 Patna 557 : 82 Ind. Cas. 79
High Courts29 Feb 1924
Debi Bakchand and Another Vs Barakatunissa
Patna High Court · AIR 1925 Patna 326
Contract Act, 1872 — Section 16, 61Transfer of Property Act, 1882 — Section 59
High Courts28 Feb 1924
Hari Gir and Others Vs Kumar Kamakhya Narain Singh and Others
Patna High Court · AIR 1924 Patna 572
High Courts27 Feb 1924
Jai Narayan Pande Vs Kishun Dutta Misra
Patna High Court · AIR 1924 Patna 551
Transfer of Property Act, 1882 — Section 6(e)