High Courts11 Dec 1924
Raghunandan Prasad Singh Vs Bhagwat Sahay and Others
Patna High Court · AIR 1925 Patna 372
Civil Procedure Code, 1908 (CPC) — Section 115, 60
COURT ARCHIVE
Patna High Court judgments, 1924
284 judgments · page 2 of 15
High Courts11 Dec 1924
Kumar Raghunandan Pershad Singh Vs Rhagwat Sahay and Others
Patna High Court · 86 Ind. Cas. 626
Civil Procedure Code, 1908 (CPC) — Section 115, 60
High Courts11 Dec 1924
Jagmohan Singh and Others Vs Prayag Narayan Singh and Others
Patna High Court · AIR 1925 Patna 523
High Courts10 Dec 1924
Tofa Lal Das Vs T.N. Partridge
Patna High Court · 86 Ind. Cas. 543
Bengal Tenancy Act, 1885 — Section 61, 62
High Courts10 Dec 1924
Jogindra Narayan Chaudhuri Vs Chinai Muhammad Sircar
Patna High Court · 89 Ind. Cas. 275
Limitation Act, 1963 — Article 89
High Courts09 Dec 1924
Bansidhar Sharaff Vs Thakur Ashutosh Deo and Another
Patna High Court · 86 Ind. Cas. 163
General Clauses Act, 1897 — Section 6
High Courts08 Dec 1924
(Shaikh) Ali Hussain Vs Faguni Rai and Others
Patna High Court · AIR 1925 Patna 367
High Courts08 Dec 1924
Shaikh Ali Hassan Vs Faguni Rai and Others and Shaik Muhammad Salim and Others
Patna High Court · 86 Ind. Cas. 856
High Courts02 Dec 1924
Maharaj Dhiraj of Dharbhanga Vs Commissioner of Income Tax
Patna High Court · AIR 1925 Patna 313
Income Tax Act, 1922 — Section 22(4), 37, 39
High Courts02 Dec 1924
Musammat Abbasi Begum Vs Musammat Yaquti Begum, minor, through her guardian Syiyid Aziz-Ud-Din Hussain
Patna High Court · 93 Ind. Cas. 628
Guardians and Wards Act, 1890 — Section 3, 34, 41, 45
High Courts01 Dec 1924
Alauddin Vs Emperor
Patna High Court · 86 Ind. Cas. 657
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts26 Nov 1924
Gaya Singh Vs Emperor
Patna High Court · 86 Ind. Cas. 718
Penal Code, 1860 (IPC) — Section 376, 511
High Courts26 Nov 1924
Ritbhanjan Rai and Others Vs Emperor
Patna High Court · AIR 1925 Patna 599
Penal Code, 1860 (IPC) — Section 147, 253, 325
High Courts25 Nov 1924
Kishore Ahir and Others Vs Emperor
Patna High Court · 88 Ind. Cas. 864
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts24 Nov 1924
Bhagwat Singh and Others Vs Emperor
Patna High Court · 86 Ind. Cas. 996
Criminal Procedure Code, 1898 (CrPC) — Section 106, 147, 148, 164, 324
High Courts24 Nov 1924
Goswami Laloo Lal Sharma Vs Radhey Lal Goswami and Others
Patna High Court · AIR 1926 Patna 171
Civil Procedure Code, 1908 (CPC) — Section 10, 22
High Courts18 Nov 1924
Trikamjee Jiwan Das Vs The Commissioner of Income Tax
Patna High Court · 86 Ind. Cas. 170
Income Tax Act, 1922 — Section 29, 35
High Courts18 Nov 1924
Thrikamji Jiwan Das Vs Commissioner of Income Tax
Patna High Court · (1924) 11 PAT CK 0021
High Courts18 Nov 1924
Ella Lavelette Vs E.A. Tabuni and Others
Patna High Court · 86 Ind. Cas. 92
Civil Procedure Code, 1908 (CPC) — Section 115Succession Act, 1925 — Section 189, 201, 234