High Courts17 Jan 2023

Suraj Kumar Singh @ Suraj Singh @ Surja Vs State Of Bihar

Patna High Court · (2023) 01 PAT CK 0038

Juvenile Justice (Care & Protection of Children) Rules, 2007 — Rule 12, 12(3)(a)(i)Juvenile Justice (Care and Protection of Children) Act, 2015 — Section 9, 9(2), 9(3), 14, 36, 94, 94(2)Evidence Act, 1872 — Section 35
High Courts16 Jan 2023Partly Allowed

Bijendra Kumar Vs Union Of India And Ors

Patna High Court · (2023) 01 PAT CK 0019

Department of Posts Gramin Dak Sevaks (Conduct and Employment) Rules, 2001 — Rule 2, 10Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 15Central Administrative Tribunal Act, 1985 — Section 19
High Courts16 Jan 2023Partly Allowed

Lalu Sharma Vs State Of Bihar

Patna High Court · (2023) 01 PAT CK 0018

Code Of Criminal Procedure, 1973 — Section 164, 374(2)Indian Penal Code, 1860 — Section 375, 376, 376(2)Protection of Children from Sexual Offences Act, 2012 — Section 3, 5, 6, 7, 8, 33(8)
High Courts11 Jan 2023Disposed Of

Tarkeshwar Pandey Vs Sahabuddin Ansari

Patna High Court · (2023) 01 PAT CK 0017

Limitation Act, 1963 — Article 58, 59, 61(a), 64, 65Code of Civil Procedure, 1908 — Order 34, Order 6 Rule 17Specific Relief Act, 1963 — Section 34