High Courts24 Jan 2023Dismissed

Israel Gaddi Vs Karuna Dutta Mishra

Patna High Court · (2023) 01 PAT CK 0044

Limitation Act, 1963 — Article 58, 59Code of Civil Procedure, 1908 — Section 100, Order 22 Rule 4(4)Evidence Act, 1872 — Section 91, 92
High Courts19 Jan 2023Allowed

Nand Lal Thakur Vs State Of Bihar

Patna High Court · (2023) 01 PAT CK 0026

Constitution Of India, 1950 — Article 226Bihar Government Servants (Classification, Control and Appeal) Rules, 2005 — Rule 17, 17(3), 17(4), 18