CourtKutchehry.com

COURT ARCHIVE

Patna High Court judgments, 2023

929 judgments · page 2 of 47

High Courts19 Dec 2023Partly Allowed

Bhagwan Ram Vs State Of Bihar

Patna High Court · (2023) 12 PAT CK 0046

Constitution Of India, 1950 — Article 311(2), 311(2)(a), 311(2)(b)Indian Penal Code, 1860 — Section 34, 302
Read judgment
High Courts18 Dec 2023Allowed

M/S Micro Zone Vs Union Of India

Patna High Court · (2023) 12 PAT CK 0052

Constitution Of India, 1950 — Article 226Bihar Goods and Services Tax Act, 2017 — Section 73, 74, 107, 107(1), 107(4)
Read judgment
High Courts18 Dec 2023Dismissed

Anup Kumar Pandit Vs Sunita Devi

Patna High Court · (2023) 12 PAT CK 0051

Code of Civil Procedure, 1908 — Order 22 Rule 1, Order 22 Rule 2Code of Criminal Procedure, 1973 — Section 125, 125(1), 127, 128Family Court Act, 1984 — Section 18
Read judgment
High Courts18 Dec 2023Dismissed

Alok Bharti Vs Jyoti Raj

Patna High Court · (2023) 12 PAT CK 0048

Constitution Of India, 1950 — Article 19, 21, 25Hindu Marriage Act, 1955 — Section 9, 12, 13, 13A, 13(1)(ia), 13(1)(ib), 18(d), 18(e), 18(f), 19(f), 20I(b), 20I(d), 22, 23Indian Penal Code, 1860 — Section 498A
Read judgment
High Courts15 Dec 2023Allowed

Raushan Kumar Vs State Of Bihar

Patna High Court · (2023) 12 PAT CK 0043

Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3)Code of Criminal Procedure, 1973 — Section 161, 164, 313, 374(2)Indian Penal Code, 1860 — Section 34, 363, 365, 376
Read judgment
High Courts14 Dec 2023Allowed

Anzar Ansari @ Md. Anzar Hussain Vs State Of Bihar

Patna High Court · (2023) 12 PAT CK 0055

Code of Criminal Procedure, 1973 — Section 164, 313, 374(2)Indian Penal Code, 1860 — Section 120B, 342, 375(b), 376, 506Protection of Children from Sexual Offences Act, 2012 — Section 3, 4
Read judgment
High Courts14 Dec 2023Disposed Of

Prashant Luthra Vs State Of Bihar

Patna High Court · (2023) 12 PAT CK 0044

Constitution Of India, 1950 — Article 226Bihar Goods and Services Tax Act, 2017 — Section 73, 73(9), 74, 107(1), 107(4)
Read judgment
High Courts13 Dec 2023Allowed

Md. Perwez Vs State Of Bihar

Patna High Court · (2023) 12 PAT CK 0061

Code of Criminal Procedure, 1973 — Section 389(1)Indian Penal Code, 1860 — Section 354BProtection of Children from Sexual Offences Act, 2012 — Section 8, 42
Read judgment
High Courts13 Dec 2023Allowed

Ram Pravesh Mahto Vs State Of Bihar

Patna High Court · (2023) 12 PAT CK 0060

Code of Criminal Procedure, 1973 — Section 313, 374(2)Indian Penal Code, 1860 — Section 34, 201, 302, 364Evidence Act, 1872 — Section 106
Read judgment