High Courts02 Dec 1991Dismissed
Jugal Kishore Singh and Others Vs Gobind Singh and Others
Patna High Court · (1991) 12 PAT CK 0026
COURT ARCHIVE
Patna High Court judgments, 1991
370 judgments · page 3 of 19
High Courts02 Dec 1991
Om Flour Mills (P.) Ltd. and Another Vs State of Bihar and Others
Patna High Court · (1991) 12 PAT CK 0006
High Courts30 Nov 1991Allowed
Kishun Singh and Others Vs Kamta Ram and Others
Patna High Court · (1991) 11 PAT CK 0009
High Courts29 Nov 1991
Ramesh Dhobi, Sanjay Kedia and Sanjay Ram Verma Vs State of Bihar
Patna High Court · (1991) 11 PAT CK 0015
High Courts27 Nov 1991Dismissed
Bhanu Pratap Sah Vs Bhagmuni Devi (Substituted) and Others
Patna High Court · (1991) 11 PAT CK 0014
High Courts27 Nov 1991Dismissed
M/s Kapildeo Singh and Co. Vs Union of India and Others
Patna High Court · (1991) 2 PLJR 605
Constitution of India, 1950 — Article 226, 227Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 6(1), 7(1)
High Courts27 Nov 1991Dismissed
Kapildeo Singh and Co. Vs Union of India (UOI) and Others
Patna High Court · (1991) 11 PAT CK 0002
High Courts26 Nov 1991Dismissed
Sunil Kahar and Another Vs The State of Bihar
Patna High Court · (1991) 11 PAT CK 0005
High Courts25 Nov 1991Allowed
Ram Anugrah Singh Vs State of Bihar and Others
Patna High Court · (1992) 1 PLJR 502
Constitution of India, 1950 — Article 14Police Act, 1861 — Section 12, 4Police Rules — Rule 726, 828, 851, 853
High Courts22 Nov 1991
Purnanand Turbey Vs Chief Election Commisioner and Others
Patna High Court · (1992) 1 PLJR 129
Representation of the People Act, 1951 — Section 58A
High Courts22 Nov 1991
Mahtab Lal Singh Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 108
Transfer of Property Act, 1882 — Section 112
High Courts21 Nov 1991
Commissioner of Income Tax Vs Deo Ram Karman
Patna High Court · (1991) 11 PAT CK 0010
High Courts20 Nov 1991Allowed
D.P. Singh alias Dina Nath Prasad Singh and Others Vs Ranchi Kshetriya Gramin Bank and Others
Patna High Court · (1991) 11 PAT CK 0012
High Courts20 Nov 1991Allowed
Zainul Haque Ansari Vs State of Bihar and Others
Patna High Court · (1992) 1 PLJR 360
Bihar and Orissa General Clauses Act, 1917 — Section 19Bihar Gram Panchayat Election Rules, 1959 — Rule 57, 70Bihar Panchayat Raj Act, 1947 — Section 10, 11, 11A, 11A(1), 11A(2)
High Courts19 Nov 1991Allowed
Smt. Chandrawati Devi Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 247
Bihar Kendu Leaves (Control of Trade) Act, 1973 — Section 16, 2, 21, 5, 5(1)Constitution of India, 1950 — Article 254(2)Criminal Procedure Code, 1973 (CrPC) — Section 102, 103
High Courts19 Nov 1991Dismissed
Nagina Singh and Others Vs Most. Sheojoti Kuer and Others
Patna High Court · AIR 1993 Patna 12 : (1992) 40 BLJR 790
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 43 Rule 1, Order 47 Rule 7
High Courts19 Nov 1991
Ganesh Prasad Singh Vs State of Bihar and Others
Patna High Court · (1993) 1 BLJR 50 : (1993) 1 PLJR 706 : (1992) 2 PLJR 26
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 364Penal Code, 1860 (IPC) — Section 409, 467, 468, 471, 477
High Courts18 Nov 1991
Shambhu Saran Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 665
High Courts18 Nov 1991Dismissed
Shyam Narayan Singh and Others Vs State of Bihar
Patna High Court · (1991) 11 PAT CK 0007
High Courts16 Nov 1991Dismissed
Patliputras Industries and Another Vs Rameshwar Prasad Choudhary
Patna High Court · (1992) 1 BLJR 151
Evidence Act, 1872 — Section 114