High Courts01 Nov 1991Allowed
Bhageshwari Choudharain and Another Vs Pratap Narayan Choudhary and Others
Patna High Court · (1991) 11 PAT CK 0019
COURT ARCHIVE
Patna High Court judgments, 1991
370 judgments · page 4 of 19
High Courts01 Nov 1991Dismissed
Sri Gopal Churiwala @ S.C. Churiwala Vs National Insurance Company Ltd. and Others
Patna High Court · (1992) 1 PLJR 506
Constitution of India, 1950 — Article 226, 227General Insurance Business (Nationalisation) Act, 1972 — Section 16(1)
High Courts31 Oct 1991
Rajdeo Prasad Yadav and Others Vs Kusum Lal Yadav and Others
Patna High Court · (1992) 2 BLJR 812 : (1993) 2 CivCC 532
Civil Procedure Code, 1908 (CPC) — Section 104, 115, 151
High Courts31 Oct 1991Allowed
Parwati Bhandar Vs State of Bihar and Others
Patna High Court · (1991) 10 PAT CK 0014
High Courts31 Oct 1991Allowed
Gobardhan Lal Soneja Vs Binod Kumar Sinha and Others
Patna High Court · (1991) 10 PAT CK 0010
High Courts31 Oct 1991Dismissed
Bhola Singh and Others Vs Chaudhary Surendra Nath Singh alias Surendra Nath Singh and Others
Patna High Court · (1991) 10 PAT CK 0005
High Courts30 Oct 1991Allowed
Sri Kishum Singh and Others Vs Kamta Ram and Others
Patna High Court · (1991) 10 PAT CK 0011
High Courts30 Oct 1991
Smt. Sumitra Devi and Another Vs State of Bihar and Others
Patna High Court · (1991) 10 PAT CK 0002
High Courts29 Oct 1991Dismissed
Jitendra Nath Ojha and Another Vs Rameshwar Sahu and Others
Patna High Court · (1991) 10 PAT CK 0017
High Courts29 Oct 1991
Birender Upadhyay Vs State of Bihar and Another
Patna High Court · (1992) 2 BLJR 1167 : (1992) 1 PLJR 92
High Courts11 Oct 1991Allowed
The Secretariat Assistant Successful Examiness Union and Others Vs The State of Bihar and Others
Patna High Court · (1991) 10 PAT CK 0013
High Courts10 Oct 1991Dismissed
Prahlad Prasad @ Ladoo Sao Vs The State of Bihar and another
Patna High Court · (1993) 2 PLJR 443
Bihar Forest Produce (regulation Of Trade) Act, 1984 — Section 18, 20, 5Bihar Kendu Leaves (Control of Trade) Act, 1973 — Section 10, 14, 14(iv), 15, 16Criminal Procedure Code, 1973 (CrPC) — Section 102, 103, 397, 401, 451
High Courts10 Oct 1991Dismissed
Employees in relation to the Management of Bhowra (N) Colliery of M/s BCCL Vs Their Workmen and another
Patna High Court · (1993) 1 PLJR 592
Constitution of India, 1950 — Article 12, 14, 16, 226, 227Industrial Disputes Act, 1947 — Section 10(1)(d)
High Courts10 Oct 1991Allowed
Syed Mohammad Zeyaul Haque Vs The State of Bihar and Others
Patna High Court · (1992) 1 BLJR 197 : (1991) 2 PLJR 698
High Courts09 Oct 1991Dismissed
Robert @ Robert Tirkey Vs Subhasini @ Subhasini Tirkey and Another
Patna High Court · (1991) 10 PAT CK 0022
High Courts09 Oct 1991Partly Allowed
Lilawati Devi and Others Vs Central Coalfields Ltd.
Patna High Court · (1991) 10 PAT CK 0015
High Courts09 Oct 1991Dismissed
Robert @ Robert Tirkey Vs Subhasini @ Subhasini Tirkey and another
Patna High Court · (1991) 2 PLJR 633
Divorce Act, 1869 — Section 10, 55Evidence Act, 1872 — Section 12
High Courts09 Oct 1991
Jhalku Ahir Vs State of Bihar and Others
Patna High Court · (1991) 10 PAT CK 0003
High Courts08 Oct 1991
Council for Protection of Public Rights and Welfare Vs The State of Bihar and Others
Patna High Court · (1992) 1 BLJR 138 : (1991) 2 PLJR 599
High Courts08 Oct 1991Allowed
Ram Nath Choubey and Another Vs Sukhnandan Mahto @ Sukhnandan Koeri and Another
Patna High Court · (1992) 1 BLJR 202 : (1991) 2 PLJR 702
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 90