High Courts16 Dec 1991
(Sri) Kamlapati Dubey Vs State of Bihar and Others
Patna High Court · (1992) 1 BLJR 296 : (1992) 2 PLJR 226
COURT ARCHIVE
Patna High Court judgments, 1991
370 judgments · page 2 of 19
High Courts16 Dec 1991
Madan Mohan Singh and Another and Jitendra Kumar Singh Vs The State of Bihar and Others
Patna High Court · (1991) 12 PAT CK 0016
High Courts16 Dec 1991
Udai Nath Roy Vs State of Bihar and Others
Patna High Court · (1991) 12 PAT CK 0013
High Courts13 Dec 1991
Mubarak Hussain Vs State of Bihar and others
Patna High Court · (1993) 1 PLJR 407
Constitution of India, 1950 — Article 12, 226, 31, 32
High Courts12 Dec 1991
Central Coalfields Ltd. Vs Presiding Officer and Others
Patna High Court · (1991) 12 PAT CK 0024
High Courts12 Dec 1991
Ram Naresh Singh Vs The State of Bihar and Others
Patna High Court · (1991) 12 PAT CK 0011
High Courts11 Dec 1991
Nutan Verma Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 494
High Courts11 Dec 1991
Amresh Choudhary and Others Vs The State and Others
Patna High Court · (1992) 2 BLJR 1184
Constitution of India, 1950 — Article 226, 227
High Courts11 Dec 1991Dismissed
Shri Shiv Bachhan Yadav and Others Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 132
Bihar Civil Services (Judicial Branch) (Training and Departmental Examination) Rules, 1963 — Rule 27Constitution of India, 1950 — Article 309
High Courts11 Dec 1991Dismissed
The Heavy Engineering Corporation Ltd. Vs Md. Badrud Doja
Patna High Court · (1991) 12 PAT CK 0030
High Courts11 Dec 1991Dismissed
Rajeshwar Singh Vs Rajendra Singh and Others
Patna High Court · (1991) 12 PAT CK 0020
High Courts11 Dec 1991Allowed
Virendra Kumar Srivastava Vs State of Bihar and Another
Patna High Court · (1991) 12 PAT CK 0005
High Courts11 Dec 1991
Shyama Pada Dutta Vs The Presiding Officer, Labour Court and Another
Patna High Court · (1991) 12 PAT CK 0003
High Courts10 Dec 1991Allowed
Bhagat Mallick Vs The Bharat Coking Coal Ltd. and Others
Patna High Court · (1992) 1 BLJR 662 : (1992) 2 PLJR 69
Factories Act, 1948 — Section 7Industrial Employment (Standing Orders) Act, 1946 — Section 2
High Courts09 Dec 1991
Fauzdari Chaudhary and Birendra Nath Chaudhary Vs Additional Member, Board of Revenue and Others
Patna High Court · (1991) 12 PAT CK 0014
High Courts05 Dec 1991Dismissed
Uday Kumar Vs Surendra Prasad Sharma
Patna High Court · (1991) 12 PAT CK 0017
High Courts05 Dec 1991
Amarendra Prasad Srivastava and Others Vs Bihar State Electronics Development Corporation Ltd. and Others
Patna High Court · (1991) 12 PAT CK 0015
High Courts05 Dec 1991
Hindustan Petroleum Corporation Limited Vs Sri Chandra Prakash Bubna and Others
Patna High Court · (1991) 12 PAT CK 0007
High Courts02 Dec 1991
Rajendra Prasad Jaiswal Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 688
High Courts02 Dec 1991
Suku Mahto and Another Vs State of Bihar and Others
Patna High Court · (1991) 12 PAT CK 0037