COURT ARCHIVE

Patna High Court judgments, 1991

370 judgments · page 19 of 19

High Courts10 Jan 1991

Rajiv Ranjan Singh alias Lallan Singh Vs The State of Bihar and Others

Patna High Court · (1991) 01 PAT CK 0012

High Courts09 Jan 1991Allowed

Patna High Court · (1991) 01 PAT CK 0005

High Courts07 Jan 1991Dismissed

Patna High Court · (1991) 1 BLJR 483

Criminal Procedure Code, 1973 (CrPC) — Section 397, 451, 452, 453, 454Penal Code, 1860 (IPC) — Section 279, 323, 441

High Courts04 Jan 1991Dismissed

Patna High Court · (1992) 1 RCR(Rent) 691

High Courts04 Jan 1991Dismissed

Patna High Court · AIR 1991 Patna 221 : (1991) 39 BLJR 466 : (1991) 1 PLJR 550

Constitution of India, 1950 — Article 14, 226

High Courts04 Jan 1991Allowed

Patna High Court · (1991) 1 BLJR 523 : (1991) 1 PLJR 330

Constitution of India, 1950 — Article 14

High Courts03 Jan 1991Allowed

Patna High Court · (1991) 01 PAT CK 0030

High Courts03 Jan 1991Allowed

Patna High Court · (1991) 01 PAT CK 0026

High Courts03 Jan 1991Dismissed

Patna High Court · (1991) 01 PAT CK 0019

High Courts03 Jan 1991

Patna High Court · (1991) 39 BLJR 1024 : (1991) 2 PLJR 442

Constitution of India, 1950 — Article 16Contract Act, 1872 — Section 70