High Courts04 Mar 1991
Rajmata Gyani Maharani and Another Vs State of Bihar and Others
Patna High Court · (1991) 03 PAT CK 0013
COURT ARCHIVE
Patna High Court judgments, 1991
370 judgments · page 17 of 19
High Courts04 Mar 1991Allowed
Rajat Nath Roy and another Vs State of Bihar and others
Patna High Court · (1993) 2 PLJR 348
Constitution of India, 1950 — Article 12, 14, 19(1)(a), 19(1)(c), 19(1)(g)Foreign Exchange Regulation Act, 1973 — Section 31(1)
High Courts27 Feb 1991
Nabizan Hussain and Others Vs State of Bihar
Patna High Court · (1991) 02 PAT CK 0014
High Courts27 Feb 1991Allowed
Janki Kahar alias Jan Ram Vs Bideshi Ram and Others
Patna High Court · (1991) 02 PAT CK 0010
High Courts27 Feb 1991Dismissed
Nabizan Hussain and Others Vs The State of Bihar
Patna High Court · (1991) 02 PAT CK 0007
High Courts27 Feb 1991Allowed
Ram Balak Singh Vs State of Bihar
Patna High Court · (1991) 02 PAT CK 0003
High Courts26 Feb 1991Allowed
Prakash Chandra Roy and Others Vs Prabhat Chandra Roy and Others
Patna High Court · (1991) 02 PAT CK 0013
High Courts22 Feb 1991Dismissed
Anandi Mandal @ Nandlal Mandal and Others Vs The State of Bihar
Patna High Court · (1991) 39 BLJR 1004 : (1991) 2 PLJR 184
Criminal Procedure Code, 1973 (CrPC) — Section 144, 313Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 324
High Courts22 Feb 1991Allowed
Rajendra Prasad Sinha and Others Vs The State of Bihar and Others
Patna High Court · (1991) 02 PAT CK 0006
High Courts20 Feb 1991
Lallan Prasad Singh and Others Vs The Sate of Bihar and Others
Patna High Court · (1992) 2 PLJR 631
High Courts19 Feb 1991Dismissed
Ruby Construction Vs The State of Bihar and Others
Patna High Court · (1991) 02 PAT CK 0012
High Courts13 Feb 1991Dismissed
Mohd. Abdul Ghani Vs The State of Bihar and Others
Patna High Court · (1991) 02 PAT CK 0008
High Courts13 Feb 1991Dismissed
Basudeo Prasad Pathak Vs The State of Bihar and Others
Patna High Court · (1991) 1 BLJR 622 : (1991) 2 PLJR 461
High Courts12 Feb 1991
Smt. Banarsi Debi and Another Vs Tejo Mahto and Others
Patna High Court · (1991) 02 PAT CK 0011
High Courts07 Feb 1991Dismissed
Srikant Pandey Vs State of Bihar and Others
Patna High Court · (1991) 02 PAT CK 0016
High Courts07 Feb 1991Dismissed
Dilip Kumar Kundu and Others Vs Madan Ch. Dey and Another
Patna High Court · (1991) 02 PAT CK 0001
High Courts06 Feb 1991
Md. Anwar Vs The State of Bihar
Patna High Court · (1992) CriLJ 48 : (1991) 1 PLJR 672
Constitution of India, 1950 — Article 10, 11, 2, 5, 6Criminal Procedure Code, 1973 (CrPC) — Section 154, 162, 164, 215, 313Evidence Act, 1872 — Section 25, 80
High Courts05 Feb 1991Allowed
Bengali Educational and Social Welfare Society and Another Vs The State of Bihar and Others
Patna High Court · (1991) 02 PAT CK 0004
High Courts04 Feb 1991Dismissed
Akhileshwar Upadhyaya Vs Magadh Stock Exchange Association and Others
Patna High Court · (1991) 02 PAT CK 0005
High Courts28 Jan 1991
Sachindra Kumar Vs The State of Bihar and Others
Patna High Court · (1991) 01 PAT CK 0028