High Courts28 Jan 1991Allowed
Ayodhya Sah and Another Vs The Joint Director of Consolidation and Others
Patna High Court · (1991) 01 PAT CK 0007
COURT ARCHIVE
Patna High Court judgments, 1991
370 judgments · page 18 of 19
High Courts25 Jan 1991Allowed
Pancham Singh Vs The State of Bihar and Others
Patna High Court · (1991) 01 PAT CK 0015
High Courts24 Jan 1991Dismissed
Bhubaneshwar Prasad Sinha Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 672
High Courts22 Jan 1991Allowed
S.M.R. Naqvi Vs Union Bank of India and Others
Patna High Court · (1991) 39 BLJR 448 : (1992) 1 LLJ 417 : (1991) 1 PLJR 746
Constitution of India, 1950 — Article 226, 227
High Courts22 Jan 1991Allowed
Manohar Lal Khetan Vs The State of Bihar and Others
Patna High Court · (1991) 1 BLJR 471 : (1991) 1 PLJR 285
Land Acquisition Act, 1894 — Section 17, 3, 4
High Courts22 Jan 1991Dismissed
Keshav Prasad Singh Vs Dinkar Ratilal
Patna High Court · (1993) 2 BLJR 965
Evidence Act, 1872 — Section 63, 65
High Courts18 Jan 1991Allowed
Ramji Prasad Vs State of Bihar and Others
Patna High Court · AIR 1992 Patna 59 : (1991) 39 BLJR 827 : (1991) 1 PLJR 446
Bihar Agricultural Produce Markets Act, 1960 — Section 27A, 37, 9(5)
High Courts18 Jan 1991
Citizen Cause and Others Vs The Bihar Intermediate Education Council and Another
Patna High Court · (1992) 1 BLJR 322
High Courts17 Jan 1991Dismissed
Ram Naresh Trivedi Vs The State of Bihar and Others
Patna High Court · (1991) 01 PAT CK 0003
High Courts16 Jan 1991Allowed
Mali Ram Mahabir Prasad Vs Smt. Shanti Debi and Others
Patna High Court · AIR 1992 Patna 66 : (1991) 39 BLJR 1219 : (1991) 1 PLJR 480 : (1992) 2 RCR(Rent) 156
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts16 Jan 1991Allowed
Bengali Educational and Social Welfare Society and Another Vs The State of Bihar and Others
Patna High Court · (1991) 01 PAT CK 0009
High Courts15 Jan 1991Dismissed
State of Bihar Vs Sakti Chemicals and Fertiliser Ltd.
Patna High Court · (1991) 01 PAT CK 0011
High Courts11 Jan 1991Allowed
Palamau Zila Transport Association and Banwari Lal Agarwala Vs State of Bihar and Others
Patna High Court · (1991) 01 PAT CK 0029
High Courts11 Jan 1991
Dumraon Industries Pvt. Ltd. and Others Vs The State of Bihar and Others
Patna High Court · (1991) 01 PAT CK 0027
High Courts11 Jan 1991Allowed
Dumraon Industries Pvt. Ltd. and Another Vs State of Bihar and Others
Patna High Court · (1991) 01 PAT CK 0024
High Courts11 Jan 1991Allowed
Ram Prasad Singh Vs The State of Bihar and Others
Patna High Court · AIR 1992 Patna 57
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10
High Courts11 Jan 1991Allowed
Mohananand Jha Vs The Receiver in respect of Kedla-Jharkhand Rewta and Dhori Collieries and Others
Patna High Court · (1991) 01 PAT CK 0016
High Courts11 Jan 1991
Ram Prasad Singh Vs State of Bihar and Others
Patna High Court · (1991) 1 BLJR 598 : (1991) 2 PLJR 16
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts11 Jan 1991Allowed
Dumraon Industries Private Limited and Another Vs The State of Bihar and Others
Patna High Court · (1991) 01 PAT CK 0002
High Courts10 Jan 1991Dismissed
Birendra Nath Singh Vs Santa Devi and Others
Patna High Court · AIR 1992 Patna 146 : (1991) 39 BLJR 1098
Limitation Act, 1963 — Section 3, 5