High Courts18 Mar 1991Dismissed
Badruddin Vs State Bank of India and Others
Patna High Court · (1991) 03 PAT CK 0025
COURT ARCHIVE
Patna High Court judgments, 1991
370 judgments · page 16 of 19
High Courts18 Mar 1991Allowed
Mahadeo Mahto and Others Vs Hiralal Verma and Others
Patna High Court · (1991) 03 PAT CK 0022
High Courts18 Mar 1991Allowed
Anjani Kumar Sinha and Another Vs State of Bihar and Others
Patna High Court · (1991) 03 PAT CK 0014
High Courts18 Mar 1991Allowed
Jogeshwar Devi and Others Vs Ashok Kumar Chachra
Patna High Court · (1992) 1 BLJR 342 : (1992) 1 PLJR 114
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts15 Mar 1991Dismissed
Munna alias Bishnudeo Mandal Vs State of Bihar
Patna High Court · (1991) 03 PAT CK 0004
High Courts13 Mar 1991Dismissed
Amod Kumar Vs The Bihar University and Others
Patna High Court · (1991) 03 PAT CK 0039
High Courts11 Mar 1991Dismissed
Fakirchand Sao Vs Lilu Mahto alias Liloo Mahto
Patna High Court · (1991) 03 PAT CK 0012
High Courts07 Mar 1991Dismissed
Nawal Kishore Singh Vs Rabindra Mahto and Another
Patna High Court · (1991) 39 BLJR 898 : (1991) 1 PLJR 723
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 34
High Courts06 Mar 1991
Bijay Kumar Vs The State of Bihar and Others
Patna High Court · (1991) 03 PAT CK 0030
High Courts06 Mar 1991Allowed
Patras Oraon Vs State of Bihar and Others
Patna High Court · (1991) 39 BLJR 1084
Chotanagpur Tenancy Act, 1908 — Section 46, 71A
High Courts06 Mar 1991Allowed
Madan Mohan Tanti Vs The State of Bihar and Others
Patna High Court · (1991) 03 PAT CK 0016
High Courts06 Mar 1991
Usha Devi Sharma Vs Rajendra Kumar Kalia and Others
Patna High Court · (1991) 03 PAT CK 0015
High Courts06 Mar 1991Allowed
Madan Mohan Tanti Vs State of Bihar
Patna High Court · (1991) 03 PAT CK 0009
High Courts06 Mar 1991Dismissed
Radhika Mohan Sharan Vs State of Bihar and Others
Patna High Court · (1991) 03 PAT CK 0007
Constitution of India, 1950 — Article 226, 227
High Courts05 Mar 1991Allowed
Bachchu Narain Singh and Others Vs The State of Bihar and Others
Patna High Court · (1991) 03 PAT CK 0033
High Courts05 Mar 1991Allowed
Bachhu Narain Singh and Others Vs The State of Bihar and Others
Patna High Court · (1991) 03 PAT CK 0027
High Courts05 Mar 1991Allowed
State of Bihar and Others Vs Rameshwar Prasad
Patna High Court · (1991) 03 PAT CK 0008
High Courts04 Mar 1991
Ramchandra Singh Vs State of Bihar and Others
Patna High Court · (1992) 2 BLJR 807 : (1991) 2 PLJR 734
High Courts04 Mar 1991
The Workmen of Usha Martin Black Co. Ltd. Vs Presiding Officer, Labour Court Ranchi and Another
Patna High Court · (1991) 03 PAT CK 0034
High Courts04 Mar 1991
Suresh Prasad Singh Vs Bihar State Electricity Board
Patna High Court · (1991) 39 BLJR 1013 : (1991) 2 PLJR 104