High Courts05 Apr 1991Allowed

Kesho Singh Vs State of Bihar and Others

Patna High Court · AIR 1992 Patna 93 : (1991) 39 BLJR 1328 : (1992) 1 PLJR 457

Bihar Agricultural Produce Markets Act, 1960 — Section 24, 4, 48Bihar Agricultural Produce Markets Rules, 1962 — Rule 129, 82