High Courts27 May 1991Allowed
Rama Sharma Vs Pinki Sharma and Others
Patna High Court · (1991) 05 PAT CK 0021
COURT ARCHIVE
Patna High Court judgments, 1991
370 judgments · page 12 of 19
High Courts23 May 1991Dismissed
Uma Shankar Rai Vs The State of Bihar and Others
Patna High Court · (1991) 05 PAT CK 0029
High Courts23 May 1991Dismissed
Bharat Coking Coal Ltd. Vs Sardar Puran Singh and Others
Patna High Court · (1992) 1 BLJR 267 : (1991) 2 PLJR 670
Constitution of India, 1950 — Article 12Evidence Act, 1872 — Section 106
High Courts23 May 1991Dismissed
Bindu Shekhar Singh and Others Vs The State of Bihar and Others
Patna High Court · (1991) 05 PAT CK 0022
High Courts23 May 1991Dismissed
Ram Janki Ji and Others Vs State of Bihar and Others
Patna High Court · (1991) 05 PAT CK 0015
High Courts23 May 1991Allowed
Surendra Prasad Singh Vs State of Bihar
Patna High Court · (1991) 05 PAT CK 0014
High Courts23 May 1991Allowed
Harendra Kumar Tiwari and Others Vs State of Bihar and Others
Patna High Court · (1991) 05 PAT CK 0004
High Courts21 May 1991Allowed
Brijendra Kumar Sinha Vs Akhileshwar Prasad and Others
Patna High Court · (1991) 05 PAT CK 0020
High Courts17 May 1991Allowed
Surjeet Singh Vs The State of Bihar and Others
Patna High Court · (1992) 1 BLJR 87
Criminal Procedure Code, 1973 (CrPC) — Section 145, 195Penal Code, 1860 (IPC) — Section 188
High Courts16 May 1991
National Thermal Power Corporation Vs Engineers Enterprises
Patna High Court · (1991) 05 PAT CK 0002
High Courts15 May 1991Dismissed
Raj Mandal Thakur and Others etc. Vs State of Bihar
Patna High Court · (1991) 05 PAT CK 0019
High Courts14 May 1991Dismissed
Asifunisa and Another Vs Ali Imam
Patna High Court · (1991) 05 PAT CK 0007
High Courts13 May 1991Allowed
Abdul Rahman and 10 Ors. Vs The State of Bihar
Patna High Court · (1991) 05 PAT CK 0001
High Courts09 May 1991Allowed
Shayam Nandan Singh and Others Vs The State of Bihar
Patna High Court · (1991) 39 BLJR 1298 : (1991) CriLJ 3350 : (1991) 2 PLJR 441
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 157, 6Penal Code, 1860 (IPC) — Section 302, 34, 354
High Courts08 May 1991
Mohd. Nizam Ansari Vs Satya Narain Behani, Solo Proprietor, Anand Travellers and Others
Patna High Court · (1991) 05 PAT CK 0017
High Courts08 May 1991
Janak Yadav Vs State of Bihar and Others Abinash Chandra Pathak and Others Vs State of Bihar and Others
Patna High Court · AIR 1992 Patna 51 : (1991) 39 BLJR 1138 : (1991) 2 PLJR 392
Bihar and Orissa Municipal Act, 1922 — Section 13(2), 13(3), 15, 17, 20
High Courts08 May 1991Allowed
Ram Chandra Prasad Vs The State of Bihar
Patna High Court · (1991) 05 PAT CK 0008
High Courts07 May 1991Allowed
Guru Prasad Vs Sadhu Sharan Prasad
Patna High Court · (1991) 05 PAT CK 0026
High Courts07 May 1991Allowed
Shankar Mandal Vs Deputy Collector, Land Reforms, Bhagalpur and Others
Patna High Court · (1991) 05 PAT CK 0005
High Courts06 May 1991Allowed
Samsad Mian @ Md. Samad and 2 Ors. Vs State of Bihar
Patna High Court · (1991) 05 PAT CK 0009