High Courts09 Aug 1991
Sardar Santosh Singh Vs Commissioner of Income Tax
Patna High Court · (1992) 196 ITR 595
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132
COURT ARCHIVE
Patna High Court judgments, 1991
370 judgments · page 10 of 19
High Courts09 Aug 1991Allowed
Sarju Singh @ Sarju Mahto and Others Vs State of Bihar
Patna High Court · (1991) 08 PAT CK 0008
High Courts08 Aug 1991Allowed
Suraj Deo Singh Vs Commissioner, North Chotanagpur Division, Hazaribagh and others
Patna High Court · (1993) 1 PLJR 473
Chotanagpur Tenancy Act, 1908 — Section 46(4A)Limitation Act, 1963 — Article 65
High Courts08 Aug 1991Allowed
Shaukat Ali Vs Commissioner of South Chotanagpur Division, Ranchi and Others
Patna High Court · (1993) 1 PLJR 548
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 6Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33
High Courts07 Aug 1991Dismissed
Mundari Rautain and Others Vs Chamin Rautain and Another
Patna High Court · (1994) 1 PLJR 353
Chotanagpur Tenancy Act, 1908 — Section 84(3)
High Courts06 Aug 1991
Commissioner of Wealth Tax Vs Smt. Sudha Devi Khaitan
Patna High Court · (1991) 08 PAT CK 0028
High Courts06 Aug 1991
Commissioner of Income Tax Vs Kirkend Coal Co.
Patna High Court · (1991) 08 PAT CK 0027
High Courts06 Aug 1991Dismissed
Bokaro Steel Workers'' Union and Another Vs Sri P.N. Tripathy and Others
Patna High Court · (1991) 08 PAT CK 0026
High Courts06 Aug 1991
Commissioner of Income Tax Vs Ranchi Loreto Educational Society
Patna High Court · (1991) 08 PAT CK 0022
High Courts06 Aug 1991
Commissioner of Income Tax Vs Smt. Bhagirathi Devi
Patna High Court · (1991) 08 PAT CK 0021
High Courts06 Aug 1991
Commissioner of Income Tax Vs Dr. Sidheshwar Pd. Singh
Patna High Court · (1991) 08 PAT CK 0020
High Courts06 Aug 1991
Commissioner of Income Tax Vs Bhawani Textiles
Patna High Court · (1991) 08 PAT CK 0019
High Courts06 Aug 1991Allowed
Babulal Agrawal and Others Vs State of Bihar and Another
Patna High Court · (1991) 08 PAT CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 12A, 12A(1), 12A(2), 12AA, 12AA(1)
High Courts06 Aug 1991
Commissioner of Income Tax Vs Jhaverbhai Biharilal and Co.
Patna High Court · (1991) 08 PAT CK 0004
High Courts02 Aug 1991Allowed
Vijay Kumar Vs State of Bihar
Patna High Court · (1992) 1 PLJR 605
Essential Commodities Act, 1955 — Section 7
High Courts02 Aug 1991Allowed
Sudhir Kumar Pandey Vs Bank of India and. Ors.
Patna High Court · (1991) 08 PAT CK 0042
High Courts02 Aug 1991Allowed
Smt. Dhaniya Kujur and others Vs State of Bihar and others
Patna High Court · (1993) 1 PLJR 342
Chotanagpur Tenancy Act, 1908 — Section 71(A), 84(3)
High Courts01 Aug 1991Allowed
Bharat Coking Coal Ltd. Vs Presiding Officer and Others
Patna High Court · (1993) 2 PLJR 82
Employees State Insurance Act, 1948 — Section 2(22)Industrial Disputes Act, 1947 — Section 10(1)(d), 2, 2(22), 2(rr), 25(E)
High Courts01 Aug 1991Dismissed
Meena Jayaswal and Another Vs Rajkumar Jain and Another
Patna High Court · (1991) 08 PAT CK 0029
High Courts01 Aug 1991Allowed
Shankar Lal Rungra Vs Ram Roy Choudhary and Others
Patna High Court · (1992) CivCC 316