High Courts27 Aug 1991Dismissed
Jibachh Jha Vs Bihar State Road Transport Corporation and Others
Patna High Court · (1991) 08 PAT CK 0031
COURT ARCHIVE
Patna High Court judgments, 1991
370 judgments · page 9 of 19
High Courts27 Aug 1991Dismissed
Jibachh Jha Vs Bihar State Road Transport Corpn. and Others
Patna High Court · (1991) 08 PAT CK 0016
High Courts26 Aug 1991Dismissed
Builders Association of India and Others and 9 Ors. Vs The State of Bihar and Others
Patna High Court · (1991) 08 PAT CK 0001
High Courts20 Aug 1991
Commissioner of Income Tax Vs Smt. Sharda Devi Lath
Patna High Court · (1991) 08 PAT CK 0025
High Courts19 Aug 1991Dismissed
Krishna Murari Prasad Vs Mitar Singh @ Mitra
Patna High Court · (1992) 1 BLJR 610
Industrial Disputes Act, 1947 — Section 18
High Courts19 Aug 1991Allowed
Dr. Anil Prasad Gara and Others and Dr. Rajiv Kumar and Others Vs State of Bihar and Others
Patna High Court · (1991) 08 PAT CK 0014
High Courts13 Aug 1991Allowed
Sarjug Mahto and Others Vs The State of Bihar and Another
Patna High Court · (1992) 1 BLJR 347 : (1992) 1 PLJR 128
Criminal Procedure Code, 1973 (CrPC) — Section 144, 482Penal Code, 1860 (IPC) — Section 188
High Courts12 Aug 1991
Srimati Rekha Naresh Sah and Another Vs Srimati Usha Pankaj and Another
Patna High Court · (1992) 1 PLJR 127
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 406, 498A
High Courts12 Aug 1991Allowed
The Tata Iron and Steel Co. Ltd. Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 59
Electricity Act, 1910 — Section 2(c), 28, 3, 4
High Courts12 Aug 1991Allowed
Mr. Radha Rajpal Vs K.M. Rajpal
Patna High Court · (1991) 08 PAT CK 0018
High Courts12 Aug 1991Dismissed
Manilal alias Munilal Vs Dr. Pasupati Nath Verma
Patna High Court · (1991) 08 PAT CK 0010
High Courts12 Aug 1991
Mandeep Dubey Vs Smt. Shushma Devi
Patna High Court · (1993) 2 PLJR 63
Criminal Procedure Code, 1973 (CrPC) — Section 125Dowry Prohibition Act, 1961 — Section 3, 4Hindu Marriage Act, 1955 — Section 10, 13, 13(1)(ia), 23
High Courts12 Aug 1991Allowed
Ranchi Gaushala Society Vs State of Bihar and Others
Patna High Court · (1993) 1 PLJR 528
Companies Act, 1956 — Section 617Land Acquisition Act, 1894 — Section 4Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 11, 11(1)(b)(ii), 23
High Courts09 Aug 1991Dismissed
Om Prakash Singh Vs Smt. Rekha Devi and others
Patna High Court · (1991) 2 PLJR 390
Hindu Marriage Act, 1955 — Section 13, 13(1)(b), 23
High Courts09 Aug 1991Allowed
Dinesh Prasad Vs The Regional Institute of Technology and Others
Patna High Court · (1994) 1 PLJR 38
High Courts09 Aug 1991Dismissed
Om Prakash Singh Vs Smt. Rekha Devi and Others
Patna High Court · (1992) 2 PLJR 390
Hindu Marriage Act, 1955 — Section 10(1), 13, 13(1), 23, 25
High Courts09 Aug 1991Dismissed
Zeyarat @ Jeyarat Hussain and another Vs Kamsmali Mian (since dead) and others
Patna High Court · (1993) 1 PLJR 172
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9Evidence Act, 1872 — Section 110Registration Act, 1908 — Section 17
High Courts09 Aug 1991Partly Allowed
I.E.L. Ltd. Vs P.O., Labour Court and Others
Patna High Court · (1991) 08 PAT CK 0024