High Courts13 Sept 1991Allowed
K.R.S. Naddar Vs Union of India (UOI) and Others
Patna High Court · (1991) 09 PAT CK 0003
COURT ARCHIVE
Patna High Court judgments, 1991
370 judgments · page 7 of 19
High Courts12 Sept 1991
Father Albinus Drea and Others Vs The State of Bihar and Others
Patna High Court · (1991) 09 PAT CK 0061
High Courts12 Sept 1991
Sukhdeo Ram Vs Suleman Mian and Others
Patna High Court · (1994) 2 BLJR 959
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2), Order 21 Rule 34, Order 9 Rule 13
High Courts12 Sept 1991Dismissed
Domjuri Fisherman Co-operative Society Limited Vs The State of Bihar and Others
Patna High Court · (1993) 2 PLJR 56
Constitution of India, 1950 — Article 226, 227
High Courts12 Sept 1991
Karnu Sahu Vs The State of Bihar and Others
Patna High Court · (1993) 1 PLJR 330
Evidence Act, 1872 — Section 114
High Courts11 Sept 1991Allowed
Zenith Drop Forging Ltd. Vs Mrs. Sudesh Lal
Patna High Court · (1991) 09 PAT CK 0017
High Courts09 Sept 1991
Dr. Parasuram Upedhyay and Others Vs The Chancellor Patna University and Others Mrs. Vineeta Prasad and Others Vs The Vice-Chanocellor, Patna University and Others
Patna High Court · (1991) 09 PAT CK 0008
High Courts06 Sept 1991Dismissed
Hazari Tiwari Vs Hindustan Petroleum Corporation Ltd. and Others
Patna High Court · (1992) 1 BLJR 352 : (1992) 1 PLJR 174
High Courts06 Sept 1991
Lal Muni Devi Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 335
High Courts06 Sept 1991Allowed
The Bihar Distillery Limited and Another Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 570
High Courts06 Sept 1991
Md. Fida Karim and Others Vs The State of Bihar and Others
Patna High Court · (1991) 09 PAT CK 0010
High Courts05 Sept 1991
Shiw Bhagwan Bhair and Others Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 198
High Courts05 Sept 1991
Haroon Rashid Vs Union of India and others
Patna High Court · (1993) 1 PLJR 781
Income Tax Act, 1961 — Section 206C, 44 AC
High Courts05 Sept 1991
Pramod Kumar and Others Vs The State of Bihar and Others
Patna High Court · (1991) 09 PAT CK 0002
High Courts04 Sept 1991Dismissed
Akshay Lal Sah and Others Vs Ayodhya Prasad Sah and Others
Patna High Court · (1993) 1 PLJR 581
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
High Courts04 Sept 1991Allowed
Malo Devi Vs The State of Bihar and Others
Patna High Court · (1992) 2 PLJR 343
Chotanagpur Tenancy Act, 1908 — Section 46, 46(4A)
High Courts03 Sept 1991Dismissed
Illiazer Munda Vs The State of Bihar and Others
Patna High Court · (1993) 1 PLJR 488
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15(1), 5(1)(iii)Bihar Land Reforms Act, 1950 — Section 37, 6Constitution of India, 1950 — Article 226, 227
High Courts03 Sept 1991
Ram Vilas Mishra Vs State of Bihar and others
Patna High Court · (1993) 1 PLJR 437
Civil Procedure Code, 1908 (CPC) — Section 60Constitution of India, 1950 — Article 226, 41Pensions Act, 1871 — Section 11
High Courts03 Sept 1991Allowed
Nathuni Sao Vs Jagar Nath Pd. Pathak and Others
Patna High Court · (1991) 09 PAT CK 0060
High Courts03 Sept 1991
Baleshwar Paswan Vs State of Bihar and Others
Patna High Court · (1994) 2 BLJR 1357 : (1995) 2 PLJR 164
Bihar Regional Development Authorities Act, 1981 — Section 89(1), 89(i)