High Courts24 Sept 1991
Parmanand Verma Vs Smt. Parvati Devi
Patna High Court · (1991) 09 PAT CK 0029
COURT ARCHIVE
Patna High Court judgments, 1991
370 judgments · page 6 of 19
High Courts24 Sept 1991
Tribhuvanpuri Sahkari Griha Nirman Samiti Ltd. and Vivek Nagar Griha Nirman Sahkari Sahyog Samiti Ltd. and Brajendra Kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (1991) 09 PAT CK 0020
High Courts24 Sept 1991Allowed
Vidya Devi @ Vidya Vanti Chawla Vs Bank of India and Others
Patna High Court · (1991) 09 PAT CK 0013
High Courts24 Sept 1991Allowed
Bajrang Mica Co. Pvt. Ltd. Vs Presiding Officer, Labour Court and Another
Patna High Court · (1991) 09 PAT CK 0001
High Courts23 Sept 1991Allowed
The Union of India Vs M/s Mineral and Marble Development Company, Jamshedpur
Patna High Court · (1993) 2 PLJR 22
Civil Procedure Code, 1908 (CPC) — Section 80Partnership Act, 1932 — Section 58(C), 69Railways Act, 1989 — Section 58, 58(e), 72, 77(C), 78
High Courts23 Sept 1991Allowed
Vidya Singh Vs The State of Bihar and Others
Patna High Court · (1991) 09 PAT CK 0041
High Courts23 Sept 1991Dismissed
Sukumar Mukherjee Vs Tripti Mukherjee
Patna High Court · (1991) 09 PAT CK 0035
High Courts23 Sept 1991
Prema Nath Singh Vs State of Bihar and Others
Patna High Court · (1991) 09 PAT CK 0033
High Courts23 Sept 1991Allowed
Jageshwar Teli Vs State of Bihar and Others
Patna High Court · (1991) 09 PAT CK 0021
High Courts19 Sept 1991
Ajit Kumar Singh Vs Dinesh Prasad Singh and Others
Patna High Court · (1991) 09 PAT CK 0046
High Courts18 Sept 1991Allowed
M/s. Ashok Chitra Private Limited Vs The State of Bihar and others
Patna High Court · (1993) 1 PLJR 524
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 2(b)Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 5, 8
High Courts18 Sept 1991Allowed
Satya Narain Bhagat and Another Vs State of Bihar
Patna High Court · (1991) 09 PAT CK 0016
High Courts17 Sept 1991Allowed
Rajmangal Sah Vs The State of Bihar and Others
Patna High Court · (1992) 1 PLJR 245
Constitution of India, 1950 — Article 14, 226
High Courts16 Sept 1991
In re: Shri Ravi Nandan Sahay, Sessions Judge
Patna High Court · (1993) 3 RCR(Criminal) 456
High Courts13 Sept 1991Dismissed
Dena Bank Vs Mr. Hari Prasad and Others
Patna High Court · (1993) 2 PLJR 16
Contract Act, 1872 — Section 128, 133, 139
High Courts13 Sept 1991Allowed
Chandradeo Harijan Vs The State of Bihar and Others
Patna High Court · (1991) 09 PAT CK 0047
High Courts13 Sept 1991Dismissed
Harihar Vishwakarma and Others Vs Cantonment Board, Danapur Cantonment and Others
Patna High Court · (1991) 39 BLJR 1294 : (1992) 1 PLJR 94
COMPANIES ACT, 1956 — Section 3Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2, 3, 4, 5
High Courts13 Sept 1991Allowed
Bateshwar Singh and etc. Vs State of Bihar
Patna High Court · (1991) 09 PAT CK 0040
High Courts13 Sept 1991Allowed
Gridhar Gopal Tiwary and Others Vs Union of India (UOI) and Others
Patna High Court · (1991) 09 PAT CK 0034
High Courts13 Sept 1991Allowed
The Bihar State Sunni Waqf Board and Another Vs The State of Bihar and Others
Patna High Court · (1991) 09 PAT CK 0031