High Courts08 Oct 1991
Ram Odar Jha and Others, Ram Krishna Singh, Lalita Prasad Pandey and Hari Tiwari Vs State of Bihar and Others
Patna High Court · (1991) 10 PAT CK 0001
COURT ARCHIVE
Patna High Court judgments, 1991
370 judgments · page 5 of 19
High Courts04 Oct 1991Allowed
Nasiruddin Ansari Vs Lalan Prasad and Another
Patna High Court · (1992) 1 PLJR 123
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14(4), 14(6)
High Courts04 Oct 1991
Smt. Sita Dhar Vs State of Bihar and Others
Patna High Court · (1992) 1 BLJR 380
High Courts01 Oct 1991Allowed
National Coal Development Corporation Vs Commissioner of Payments and others
Patna High Court · (1993) 1 PLJR 482
Coking Coal Mines (Nationalisation) Act, 1972 — Section 10, 11, 19, 2, 22
High Courts01 Oct 1991Allowed
Sekh Hamid and Others Vs The State of Bihar and Another
Patna High Court · (1994) 1 PLJR 30
Chotanagpur Tenancy Act, 1908 — Section 71(A)
High Courts01 Oct 1991Allowed
Mani Bhushan Chaudhary and Another Vs Bharat Coking Coal Ltd. and Another
Patna High Court · (1993) 2 PLJR 40
High Courts30 Sept 1991
M/s. Castings (India) Ltd. Vs Bihar State Electricity Board and others
Patna High Court · (1993) 2 PLJR 34
Electricity (Supply) Act, 1948 — Section 46, 49
High Courts30 Sept 1991
Munilal Ram Vs The Union of India
Patna High Court · (1993) 1 PLJR 350
Administrative Tribunals Act, 1985 — Section 14, 29, 3(q)
High Courts27 Sept 1991Allowed
Arjun Agrawal @ Arjun Lal Agrawal Vs The State of Bihar and Others
Patna High Court · (1991) 09 PAT CK 0042
High Courts27 Sept 1991Allowed
Arjun Agrawal alias Arjun Lal Agrawal Vs The State of Bihar and Others
Patna High Court · (1991) 09 PAT CK 0032
High Courts27 Sept 1991
Shyam Nandan Prasad Sinha and Others Vs State of Bihar and Others
Patna High Court · (1992) 2 BLJR 814 : (1991) 2 PLJR 724
High Courts25 Sept 1991Allowed
Basudeo Baitha Vs Union of India (UOI) and Others
Patna High Court · (1992) 1 PLJR 604
Petroleum Rules, 1976 — Rule 144, 151
High Courts25 Sept 1991Allowed
The Tata Iron and Steel Co. Ltd. and others Vs State of Bihar and others
Patna High Court · (1993) 1 PLJR 718
Arms Act, 1959 — Section 13, 13(2A), 14, 17, 21General Clauses Act, 1897 — Section 2, 24(4), 25, 25(1)(b)(h), 3
High Courts25 Sept 1991
Bajrangbali Coke Briquetting Industry, etc. etc. Vs State of Bihar and Others
Patna High Court · (1991) 09 PAT CK 0050
High Courts25 Sept 1991Dismissed
Renu Kumari and Others etc. etc. Vs The State of Bihar and Others
Patna High Court · (1991) 09 PAT CK 0027
High Courts25 Sept 1991Allowed
Nand Kishore Singh Vs Central Coalfields Limited and another
Patna High Court · (1993) 1 PLJR 559
Arbitration Act, 1940 — Section 2(a), 3, 5, 8, 8(1)
High Courts25 Sept 1991Allowed
Mahipal Dadha and others Vs State of Bihar and others
Patna High Court · (1993) 1 PLJR 564
Minimum Wages Act, 1948 — Section 11, 2(g), 26, 27, 3
High Courts25 Sept 1991
Siyaram Singh Vs The State of Bihar and Others
Patna High Court · (1991) 09 PAT CK 0004
Bihar Financial Rules — Rule 96
High Courts24 Sept 1991
Commissioner of Income Tax Vs Ranchi Club Ltd.
Patna High Court · (1991) 09 PAT CK 0038
High Courts24 Sept 1991
Commissioner of Income Tax Vs Bankipur Club Ltd.
Patna High Court · (1991) 09 PAT CK 0037