High Courts21 Nov 1927
Sarasvati Charan Prasad Singh and Others Vs Suraj Deo Narain Singh and Others
Patna High Court · AIR 1928 Patna 367
Bengal Tenancy Act, 1885 — Section 11, 13, 18
COURT ARCHIVE
Patna High Court judgments, 1927
268 judgments · page 3 of 14
High Courts18 Nov 1927
Hardeo Narayan Singh and Others Vs Kapil Singh and Others
Patna High Court · AIR 1928 Patna 353
High Courts17 Nov 1927
Suraj Balli Singh and Others Vs Tilakdhari Singh and Others
Patna High Court · 107 Ind. Cas. 151
High Courts16 Nov 1927
Emperor Vs Shib Das Marwari
Patna High Court · AIR 1928 Patna 213 : 106 Ind. Cas. 587
Criminal Procedure Code, 1898 (CrPC) — Section 317
High Courts15 Nov 1927
Jagernath and Others Vs E.I. Ry. Co. and Another
Patna High Court · AIR 1928 Patna 168
High Courts15 Nov 1927
Janki Das and Another Vs East Indian Railway Company
Patna High Court · AIR 1928 Patna 242 : 106 Ind. Cas. 529
High Courts15 Nov 1927
Jager Nath and Others Vs East Indian Railway Co. and Another
Patna High Court · 106 Ind. Cas. 540
High Courts14 Nov 1927
Babu Chhanu Prasad Singh Vs Emperor
Patna High Court · AIR 1928 Patna 577 : 107 Ind. Cas. 160
Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts14 Nov 1927
Dwarika Nath Karmakar Vs Jasoda Devi and Others
Patna High Court · AIR 1928 Patna 243
Chotanagpur Tenancy Act, 1908 — Section 208
High Courts14 Nov 1927
Badlu Pathak and Others Vs Sibram Singh and Others
Patna High Court · AIR 1928 Patna 231(1) : 107 Ind. Cas. 310
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts14 Nov 1927
Anandilal and Others Vs Mahanth Jagarnath Das and Durga Nand Misser and Others
Patna High Court · 106 Ind. Cas. 645
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts14 Nov 1927
Dwarika Nath Karmakar Vs Jasoda Devi and Nandu Gope and Others
Patna High Court · 106 Ind. Cas. 563
Chotanagpur Tenancy Act, 1908 — Section 208
High Courts14 Nov 1927
Ram khelawan Singh and Others Vs Singheshwar Prasad Singh and Others
Patna High Court · AIR 1928 Patna 172
High Courts08 Nov 1927
Chauthmal Bhagirath Vs Khem Karan Das and Others
Patna High Court · AIR 1928 Patna 116 : 107 Ind. Cas. 842
Provincial Insolvency Act, 1920 — Section 6
High Courts08 Nov 1927
Gahbar Pande Vs Emperor
Patna High Court · AIR 1928 Patna 169 : 106 Ind. Cas. 433
Penal Code, 1860 (IPC) — Section 299, 300, 301, 302, 304
High Courts08 Nov 1927
Wajid Ali and Others Vs Emperor
Patna High Court · AIR 1929 Patna 34
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 149, 326
High Courts07 Nov 1927
Ramdas Singh and Others Vs Rampukur Singh and Others
Patna High Court · 106 Ind. Cas. 835
High Courts03 Nov 1927
Natho Singh and Others Vs Lachu Singh and Others
Patna High Court · AIR 1928 Patna 238 : 107 Ind. Cas. 156
Transfer of Property Act, 1882 — Section 60, 66
High Courts02 Nov 1927
Deoki Nandan Singh Vs Saiyed Jawad Hussain and Another
Patna High Court · AIR 1928 Patna 199
Transfer of Property Act, 1882 — Section 53