High Courts02 Nov 1927
Musammat Hira Bibi Vs Lachmi Narayan and Others
Patna High Court · 106 Ind. Cas. 362
Civil Procedure Code, 1908 (CPC) — Section 110
COURT ARCHIVE
Patna High Court judgments, 1927
268 judgments · page 4 of 14
High Courts02 Nov 1927
Fakira Sahu and Another Vs Babu Anoop Lal and Another and Dhako Singh and Others
Patna High Court · 106 Ind. Cas. 530
High Courts02 Nov 1927
Babu Deokinandan Singh Vs Saiyed Jawad Hussain and Another
Patna High Court · 106 Ind. Cas. 356
Civil Procedure Code, 1908 (CPC) — Section 53
High Courts02 Nov 1927
Shoukhi Sao Vs Gaibi Sao and Others
Patna High Court · 107 Ind. Cas. 149
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts02 Nov 1927
Emperor Vs Asadali @ Tunu
Patna High Court · 106 Ind. Cas. 348
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 346
High Courts02 Nov 1927
Muhammad Fariduddin Ahmad Vs Ahmad Abdul Wahab
Patna High Court · AIR 1928 Patna 255
Guardians and Wards Act, 1890 — Section 34, 34(c)
High Courts31 Oct 1927
Mt. Dulhin Shyam Sunder Kuer and Others Vs Mt. Bibi Qasiman and Others
Patna High Court · AIR 1928 Patna 191
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts31 Oct 1927
Musammat Dulhin Shyam Sunder Kuer and Others Vs Musammat Bibi Qasiman and Others
Patna High Court · 106 Ind. Cas. 538
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts31 Oct 1927
Madho Lal and Others Vs Mahadeo Rai and Others
Patna High Court · AIR 1928 Patna 202 : 106 Ind. Cas. 389
High Courts28 Oct 1927
Musammat Sogia and Others Vs Musammat Kitaban and Others
Patna High Court · AIR 1928 Patna 224 : 107 Ind. Cas. 319
High Courts29 Sept 1927
Jugal Singh and Others Vs Emperor
Patna High Court · AIR 1928 Patna 374
Criminal Procedure Code, 1898 (CrPC) — Section 118
High Courts08 Sept 1927
Latifan Vs Mohammad Ibrahim
Patna High Court · AIR 1927 Patna 432
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts08 Sept 1927
Emperor Vs Wazira Mahto and Others
Patna High Court · AIR 1928 Patna 596 : 115 Ind. Cas. 229
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts08 Sept 1927
Chotan Singh and Others Vs Emperor
Patna High Court · AIR 1928 Patna 420 : 111 Ind. Cas. 308
Evidence Act, 1872 — Section 151, 165Penal Code, 1860 (IPC) — Section 114, 141, 147, 148, 149
High Courts08 Sept 1927
Damodar Prasad and Others Vs Masoodan Singh and Others
Patna High Court · AIR 1928 Patna 89
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 3
High Courts29 Aug 1927
Emperor Vs Radhia @ Gopia Bhoi @ Kandi
Patna High Court · 106 Ind. Cas. 451
Penal Code, 1860 (IPC) — Section 397
High Courts11 Aug 1927
Mt. Subhrani Saraswatain Vs Krishna Prasad Thakur and Others
Patna High Court · AIR 1928 Patna 108
High Courts11 Aug 1927
Herbert Francis Vs Muhammad Akbar and Others
Patna High Court · AIR 1928 Patna 134
Civil Procedure Code, 1908 (CPC) — Section 52Stamp Act, 1899 — Section 34, 35
High Courts11 Aug 1927
Khairullah Khan and Another Vs Panday Lachmi Ram
Patna High Court · AIR 1928 Patna 179
High Courts11 Aug 1927
Chhatradhari Singh Vs Hemlal Singh and Others
Patna High Court · AIR 1928 Patna 105
Santhal Parganas Settlement Regulations, 1872 — Section 11Transfer of Property Act, 1882 — Section 6(d)