COURT ARCHIVE

Patna High Court judgments, 1927

268 judgments · page 14 of 14

High Courts21 Jan 1927

Kamakshya Narayan Singh Vs Thakur Jado Charan Singh and Others

Patna High Court · AIR 1928 Patna 294

Chota Nagpur Encumbered Estates Act, 1876 — Section 2, 33(2)

High Courts21 Jan 1927

Patna High Court · AIR 1927 Patna 319

Registration Act, 1908 — Section 17, 17(1), 90

High Courts17 Jan 1927

Patna High Court · AIR 1927 Patna 413

Government of India Act, 1915 — Section 107

High Courts14 Jan 1927

Patna High Court · AIR 1927 Patna 170

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 47

High Courts14 Jan 1927

Patna High Court · AIR 1928 Patna 265

Limitation Act, 1963 — Section 12, 5

High Courts10 Jan 1927

Patna High Court · AIR 1927 Patna 402

Chotanagpur Tenancy Act, 1908 — Section 139A, 139A(4)

High Courts04 Jan 1927

Patna High Court · AIR 1927 Patna 328

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20, 110

High Courts04 Jan 1927

Patna High Court · AIR 1927 Patna 337