High Courts09 Mar 1927
Lachuman Pandey Vs Dukhi Sahu
Patna High Court · AIR 1927 Patna 261
Bengal Tenancy Act, 1885 — Section 184
COURT ARCHIVE
Patna High Court judgments, 1927
268 judgments · page 12 of 14
High Courts08 Mar 1927
Loka Mahton and Others Vs Kali Singh
Patna High Court · 106 Ind. Cas. 219
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts08 Mar 1927
Nathuni Nonia and Others Vs Emperor
Patna High Court · AIR 1928 Patna 139 : 109 Ind. Cas. 898
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 147, 148, 149, 304
High Courts07 Mar 1927
Jadu Singh and Others Vs Sant Singh and Others
Patna High Court · AIR 1927 Patna 221
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts04 Mar 1927
Ugam Prasad Pandey and Another Vs Emperor
Patna High Court · 102 Ind. Cas. 340
Legal Practitioners Act, 1879 — Section 3, 36
High Courts04 Mar 1927
Ugam Prasad Pandey and Another Vs King-Emperor
Patna High Court · AIR 1927 Patna 282
Legal Practitioners (Amendment) Act, 1926 — Section 36(1)Legal Practitioners Act, 1879 — Section 36
High Courts01 Mar 1927Allowed
Lalji Thathra Vs Ganga Thathra
Patna High Court · (1927) 03 PAT CK 0015
High Courts28 Feb 1927Dismissed
Emperor Vs Deboo Singh and others
Patna High Court · (1927) 02 PAT CK 0004
High Courts28 Feb 1927
Shaikh Fazlul Jamil and Others Vs Shaik Helaluddin
Patna High Court · AIR 1927 Patna 256
Limitation Act, 1963 — Section 14
High Courts27 Feb 1927
Emperor Vs Deboo Singh
Patna High Court · 120 Ind. Cas. 634
Criminal Procedure Code, 1898 (CrPC) — Section 272, 417Penal Code, 1860 (IPC) — Section 147, 148, 149, 304, 324
High Courts25 Feb 1927
Harekrishna Mahtab and Others Vs King-Emperor
Patna High Court · AIR 1927 Patna 191
Criminal Procedure Code, 1898 (CrPC) — Section 127
High Courts23 Feb 1927
(Syed) Ali Mohammad Vs Collector of Bhagalpur
Patna High Court · AIR 1927 Patna 189
Mussalman Wakf Act, 1923 — Section 11, 2(e)
High Courts22 Feb 1927
Gopal Patwa and Another Vs Digambar Singha and Another
Patna High Court · AIR 1927 Patna 232
Limitation Act, 1963 — Section 5
High Courts22 Feb 1927
King-Emperor Vs Karu Gwala
Patna High Court · AIR 1927 Patna 429
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 302
High Courts17 Feb 1927
Kumar Kamakhya Narayan Singh Vs Kalyan Singh
Patna High Court · AIR 1927 Patna 178
Contract Act, 1872 — Section 70Legal Practitioners Act, 1879 — Section 28, 31
High Courts17 Feb 1927
Mt. Bodhia Vs Ramchandra Marwari and Another
Patna High Court · AIR 1927 Patna 240
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts17 Feb 1927
Fazlur Rahman and Others Vs King-Emperor
Patna High Court · AIR 1927 Patna 315
Criminal Procedure Code, 1898 (CrPC) — Section 360
High Courts16 Feb 1927
Rekha Rai Vs Emperor
Patna High Court · AIR 1928 Patna 159
Penal Code, 1860 (IPC) — Section 366
High Courts16 Feb 1927
Amir Nawab Vs Mt. Wajeda Begum and Others
Patna High Court · AIR 1927 Patna 289
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1Suits Valuation Act, 1887 — Section 7(5), 8
High Courts15 Feb 1927
Mohammad Hasim Khan and Others Vs Gaya Rai and Others
Patna High Court · AIR 1927 Patna 414
Bengal Tenancy Act, 1885 — Section 148ATransfer of Property Act, 1882 — Section 115, 43