High Courts14 Feb 1927
Dukharan Mahton Vs Rambhagwan @ Karoo Mahton
Patna High Court · 109 Ind. Cas. 21
COURT ARCHIVE
Patna High Court judgments, 1927
268 judgments · page 13 of 14
High Courts11 Feb 1927
Jnanendra Nath Bagchi Vs Sures Chandra Roy and Harendra Krishna Bagchi and Others
Patna High Court · AIR 1928 Patna 7 : 109 Ind. Cas. 821
High Courts11 Feb 1927
Kumar Gyanendra Chandra Pande Vs Secretary of State
Patna High Court · AIR 1927 Patna 201
Sonthal Parganas Act, 1855 — Section 2
High Courts11 Feb 1927
Ramdayal Mahto Vs Emperor
Patna High Court · AIR 1928 Patna 337
Penal Code, 1860 (IPC) — Section 417, 420
High Courts10 Feb 1927
Bigan Singh Vs Emperor
Patna High Court · AIR 1928 Patna 143 : 107 Ind. Cas. 530
Criminal Procedure Code, 1898 (CrPC) — Section 353Penal Code, 1860 (IPC) — Section 109, 211
High Courts10 Feb 1927
Bhagirath Chaudhry and Another Vs Mt. Jamuni and Others
Patna High Court · AIR 1927 Patna 188
High Courts09 Feb 1927
Firm Lakhiram Baldeo Das Vs Mahabir Bhagat and Others
Patna High Court · AIR 1927 Patna 252
Civil Procedure Code, 1908 (CPC) — Section 24, 73
High Courts09 Feb 1927
Abdul Gaffur and Others Vs Durga Prasad and Another
Patna High Court · AIR 1927 Patna 334
High Courts09 Feb 1927
Dip Narayan Singh Vs Bhim Mandal and Others
Patna High Court · AIR 1927 Patna 207
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts08 Feb 1927
Ram Chandra Prasad and Another Vs Firm Parbhu Lal-Ramratan and Others
Patna High Court · AIR 1927 Patna 183
High Courts03 Feb 1927
Gaffar Buksh Khan and Another Vs Emperor
Patna High Court · AIR 1927 Patna 408
Penal Code, 1860 (IPC) — Section 467Registration Act, 1908 — Section 82(a), 82(d)
High Courts01 Feb 1927
Kumar Ganganand Singh and Others Vs Maharaja Sir Rameshwar Singh Bahadur and Another
Patna High Court · AIR 1927 Patna 271 : 102 Ind. Cas. 449
Evidence Act, 1872 — Section 115
High Courts01 Feb 1927
Raghunath Prasad Sahu and Another Vs Musammat Rampiari Kuer and Others
Patna High Court · 109 Ind. Cas. 645
Limitation Act, 1963 — Section 5
High Courts01 Feb 1927
Raghunath Prasad Sahu Vs Mt. Rampiari Kuer
Patna High Court · AIR 1928 Patna 118
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1Limitation Act, 1963 — Section 5
High Courts01 Feb 1927
Mirza Zulfakar Beg and Others Vs King-Emperor
Patna High Court · AIR 1927 Patna 231
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts01 Feb 1927
Parsotim Das and Others Vs Emperor
Patna High Court · 106 Ind. Cas. 221
Criminal Procedure Code, 1898 (CrPC) — Section 242, 263, 342, 364Railways Act, 1989 — Section 121
High Courts26 Jan 1927
Munshi Rai Vs Rup Narain and Others
Patna High Court · AIR 1927 Patna 288
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 39, 47
High Courts25 Jan 1927
Chaudhary Chandrika Prasad Singh and Others Vs Mithu Rai and Others
Patna High Court · AIR 1927 Patna 296
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 2