High Courts25 Apr 1927
Ramgulam Singh and Others Vs Raj Kumar Rai and Others
Patna High Court · AIR 1928 Patna 86 : 102 Ind. Cas. 327
COURT ARCHIVE
Patna High Court judgments, 1927
268 judgments · page 11 of 14
High Courts25 Apr 1927
Lal Sahi Palian and Others Vs Deba Munda and Another
Patna High Court · AIR 1928 Patna 87
Chotanagpur Tenancy Act, 1908 — Section 139, 64(3)
High Courts21 Apr 1927
Baidik Lachmi Narain Jha and Others Vs Najabat Khan and Others
Patna High Court · AIR 1927 Patna 300
Bengal Tenancy Act, 1885 — Section 153
High Courts21 Apr 1927
Durga Prasad Thakur and Others Vs Basawan Pandey and Others
Patna High Court · AIR 1928 Patna 209 : 106 Ind. Cas. 272
High Courts21 Apr 1927
Zahuri Sahu Vs Emperor
Patna High Court · AIR 1928 Patna 103
Evidence Act, 1872 — Section 73Penal Code, 1860 (IPC) — Section 209, 471
High Courts20 Apr 1927
Ghuran Rai and Others Vs Babu Kali Prasad Singh and Others
Patna High Court · 102 Ind. Cas. 446
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts20 Apr 1927
Ghuran Rai and Others Vs Kali Prasad Singh and Others
Patna High Court · AIR 1927 Patna 404
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 103
High Courts13 Apr 1927
Ram Jolaha Vs Emperor
Patna High Court · 102 Ind. Cas. 349
Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts11 Apr 1927
Brij Raj Rang Lal Vs Commissioner of Income Tax
Patna High Court · AIR 1927 Patna 390
Income Tax Act, 1961 — Section 23(2), 23(4), 37
High Courts07 Apr 1927
Gokul Chamar Vs Emperor
Patna High Court · AIR 1928 Patna 22
Evidence Act, 1872 — Section 27
High Courts01 Apr 1927
Umatus Sogra and Others Vs Mahendra Narain Sinha
Patna High Court · AIR 1927 Patna 285
High Courts01 Apr 1927
Bibi Umatus Sogra and Others Vs Mahendra Narain Sinha
Patna High Court · 102 Ind. Cas. 421
High Courts31 Mar 1927
Devendra Bhattacharya and Others Vs Emperor
Patna High Court · AIR 1927 Patna 257
Penal Code, 1860 (IPC) — Section 109, 395, 396
High Courts31 Mar 1927
Nilambar Das Vs Mabal Behari Das and Others
Patna High Court · AIR 1927 Patna 220
High Courts22 Mar 1927
Dhaturi Singh Vs Kedar Nath Goenka and Others
Patna High Court · AIR 1927 Patna 224
Suits Valuation Act, 1887 — Section 8
High Courts22 Mar 1927
Madhab Gobinda Roy Vs Bhubaneshwar Trigunait and Others
Patna High Court · AIR 1927 Patna 410
High Courts11 Mar 1927
Maharaj Bahadur Singh Vs Rai Bahadur P.C. Lal Chaudhury
Patna High Court · AIR 1928 Patna 25
High Courts09 Mar 1927
Mt. Guljania Vs Emperor
Patna High Court · AIR 1928 Patna 38
Criminal Procedure Code, 1898 (CrPC) — Section 236