High Courts13 May 1927
Mahanth Baba Badri Dass Vs Emperor
Patna High Court · AIR 1928 Patna 166 : 106 Ind. Cas. 706
COURT ARCHIVE
Patna High Court judgments, 1927
268 judgments · page 10 of 14
High Courts12 May 1927
Chedi Prasad Singh and Others Vs Emperor
Patna High Court · AIR 1927 Patna 325
High Courts12 May 1927
Bhan Prasad Chaudhury and Another Vs Barahamdeo Chaudhury
Patna High Court · AIR 1927 Patna 385
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 323, 379
High Courts11 May 1927
Rajkeshwar Singh and Others Vs Shyam Bihari Singh and Others
Patna High Court · AIR 1927 Patna 286
Estates Partition Act, 1897 — Section 29, 5(4)
High Courts11 May 1927
Sheoparsan Singh and Others Vs Emperor
Patna High Court · AIR 1928 Patna 50
Criminal Procedure Code, 1898 (CrPC) — Section 423
High Courts11 May 1927
Ram Ajodhya Singh Vs Emperor
Patna High Court · AIR 1927 Patna 327
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 182, 211
High Courts10 May 1927
Musaheb Soudagar and Others Vs Nidhi Ram Dutt
Patna High Court · AIR 1927 Patna 314
Criminal Procedure Code, 1898 (CrPC) — Section 107, 107(3)
High Courts09 May 1927
Kari Gope Vs Mahanth Manmohan Das
Patna High Court · AIR 1928 Patna 161 : 106 Ind. Cas. 703
Penal Code, 1860 (IPC) — Section 192, 193, 199
High Courts05 May 1927
Lalji Dusadh Vs Emperor
Patna High Court · 106 Ind. Cas. 698
Criminal Procedure Code, 1898 (CrPC) — Section 164, 374Evidence Act, 1872 — Section 27, 32, 8Penal Code, 1860 (IPC) — Section 302, 392, 397
High Courts04 May 1927
Baiju Rai and Others Vs Hisab Rai and Others
Patna High Court · AIR 1927 Patna 405
High Courts03 May 1927
Jagarnath Prasad Singh Vs Musammat Bibi Amir-Un-Nissa and Others
Patna High Court · AIR 1928 Patna 197 : 115 Ind. Cas. 223
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts27 Apr 1927
In Re: Sakhichand Kumar and Another
Patna High Court · AIR 1929 Patna 16
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 149, 302
High Courts27 Apr 1927
Amulya Chandra Bhaduri and Another Vs Kashi Nath Missir
Patna High Court · AIR 1927 Patna 297
Civil Procedure Code, 1908 (CPC) — Section 92Specific Relief Act, 1877 — Section 56(1)
High Courts27 Apr 1927
Udai Pratap Nath Sahi Deo Vs Jagat Mohan Nath Sahi Deo and Others
Patna High Court · AIR 1928 Patna 66
Chotanagpur Tenancy Act, 1908 — Section 139(3)Limitation Act, 1963 — Article 120 Schedule 1Transfer of Property Act, 1882 — Section 108
High Courts27 Apr 1927
Maharaja Udai Pratap Nath Sahi Deo Vs Maharaja Kumar Jagat Mohan Nath Sahi Deo
Patna High Court · 106 Ind. Cas. 399
Transfer of Property Act, 1882 — Section 108
High Courts27 Apr 1927
Hira Lal Sahu and Others Vs Lachmi Prasad Narain Singh
Patna High Court · AIR 1927 Patna 311
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts26 Apr 1927
Puran Das Vs East Indian Railway Co.
Patna High Court · AIR 1927 Patna 234
Contract Act, 1872 — Section 151Railways Act, 1890 — Section 72, 76
High Courts26 Apr 1927
Balunki Rout and Others Vs Sri Kunja Behari Deb and Others
Patna High Court · AIR 1927 Patna 209
High Courts26 Apr 1927
Ghanshyam Singh and Others Vs Emperor
Patna High Court · AIR 1928 Patna 100 : 107 Ind. Cas. 305
Penal Code, 1860 (IPC) — Section 109, 304, 323
High Courts26 Apr 1927
Srikanta Manjhi Vs Balak Singh Bhumij and Others
Patna High Court · AIR 1928 Patna 153 : 109 Ind. Cas. 833
Chota Nagpur Encumbered Estates Act, 1876 — Section 2, 3