High Courts21 Jun 1927
Bajit Main and Others Vs Emperor
Patna High Court · 106 Ind. Cas. 673
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 302, 328, 395
COURT ARCHIVE
Patna High Court judgments, 1927
268 judgments · page 8 of 14
High Courts21 Jun 1927
Sheo Nandan Lal and Others Vs Mangal Chand
Patna High Court · AIR 1927 Patna 383
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts21 Jun 1927
Bajit Mian and Others Vs Emperor
Patna High Court · AIR 1928 Patna 120
Criminal Procedure Code, 1898 (CrPC) — Section 307, 328Penal Code, 1860 (IPC) — Section 395
High Courts20 Jun 1927
Tali Mahton and Others Vs Lekhraj Mahton and Others
Patna High Court · AIR 1928 Patna 17
Bengal Tenancy Act, 1885 — Section 87
High Courts20 Jun 1927
Radha Prasad Bhagat and Others Vs Emperor
Patna High Court · AIR 1928 Patna 12
Penal Code, 1860 (IPC) — Section 379
High Courts17 Jun 1927
Raghubar Narayan Chaudhuri Vs Mohit Narayan Jha and Others
Patna High Court · AIR 1929 Patna 37
Transfer of Property Act, 1882 — Section 77
High Courts16 Jun 1927
Brindraban Prasad Vs Gopal Saran Narayan Singh
Patna High Court · AIR 1928 Patna 36
High Courts14 Jun 1927
In Re Barhamdeo Singh
Patna High Court · AIR 1928 Patna 102
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 182, 211
High Courts14 Jun 1927
W. Johnston and Others Vs Rameshwar Singh Bahadur
Patna High Court · AIR 1928 Patna 51
Civil Procedure Code, 1908 (CPC) — Section 54, 99
High Courts13 Jun 1927
Damodar Prasad Vs Masudan Singh
Patna High Court · AIR 1928 Patna 85
Court Fees Act, 1870 — Section 19, 5
High Courts13 Jun 1927
Gajadhar Prasad and Others Vs Lachhuman Lal Sahu and Others
Patna High Court · AIR 1927 Patna 339
Bengal Tenancy Act, 1885 — Section 69Limitation Act, 1908 — Article 91
High Courts10 Jun 1927
Kali Prasad Chaudhury and Another Vs Narayan Prasad and Others
Patna High Court · AIR 1927 Patna 417
Evidence Act, 1872 — Section 114(i)
High Courts07 Jun 1927
Gopi Ram Gouri Shankar Vs G.I.P. Ry. Co.
Patna High Court · AIR 1927 Patna 335
Limitation Act, 1963 — Article 31 Schedule 1Railways Act, 1890 — Section 77
High Courts02 Jun 1927
Dhanu Raut and Others Vs Emperor
Patna High Court · AIR 1928 Patna 59
Penal Code, 1860 (IPC) — Section 147, 149, 379
High Courts01 Jun 1927
Bajrangi Prasad Singh and Others Vs Kesho Singh and Others
Patna High Court · AIR 1928 Patna 156 : 109 Ind. Cas. 655
Limitation Act, 1963 — Section 19, 20
High Courts01 Jun 1927
Nayamat Ram Pujara Lal Vs Lal Rameshwar Nath Sha Deo
Patna High Court · AIR 1928 Patna 144
Chotanagpur Tenancy Act, 1908 — Section 181A
High Courts31 May 1927
Krishna Chandra Jagti and Others Vs Emperor
Patna High Court · AIR 1927 Patna 302
Criminal Procedure Code, 1898 (CrPC) — Section 497Penal Code, 1860 (IPC) — Section 372, 373
High Courts30 May 1927
Nagendra Nath Sen Vs B. and N.W. Ry. Co. and Another
Patna High Court · AIR 1928 Patna 95
Railways Act, 1890 — Section 71