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Patna High Court judgments, 1927

268 judgments · page 7 of 14

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High Courts15 Jul 1927

Ramasray Chaudhuri Vs Lachhmi Narayan Ojha

Patna High Court · AIR 1927 Patna 416

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High Courts15 Jul 1927

Babu Lakshminath Vs The Benares Bank, Ltd. and Babu Ramdeo Narain and Others

Patna High Court · (1927) 07 PAT CK 0002

Negotiable Instruments Act, 1881 (NI) — Section 118, 4, 5Transfer of Property Act, 1882 — Section 130
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High Courts14 Jul 1927

Raghu Ram Pandey and Another Vs Deokali Pande and Another

Patna High Court · (1927) 07 PAT CK 0032

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53, Order 21 Rule 89
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High Courts14 Jul 1927

Arjun Das and Others Vs Dwarka Prasad Singh and Others

Patna High Court · AIR 1927 Patna 391

Civil Procedure Code, 1908 (CPC) — Section 110
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High Courts14 Jul 1927

Bibi Umatul Rasul and Another Vs Nageshwar Bux Rai and Others

Patna High Court · AIR 1927 Patna 386

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High Courts14 Jul 1927

Mohammad Tabarak Ali Khan Vs Dalip Narain Singh and Others

Patna High Court · AIR 1927 Patna 379

Civil Procedure Code, 1908 (CPC) — Section 110Transfer of Property Act, 1882 — Section 74
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High Courts14 Jul 1927

Ramsewak Sahu and Others Vs Emperor

Patna High Court · AIR 1933 Patna 559

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Penal Code, 1860 (IPC) — Section 114, 465
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High Courts13 Jul 1927

Gopal Lal Ray Vs Taj Muhammad

Patna High Court · AIR 1927 Patna 375

Bengal Tenancy Act, 1885 — Section 37, 9
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High Courts07 Jul 1927Dismissed

Bhagwan Das Marwari and another Vs Manindra Chandra Nandi and others

Patna High Court · (1927) 07 PAT CK 0029

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High Courts04 Jul 1927Dismissed

Asanand Vs Gossain Madan Mohan Nand and another

Patna High Court · (1927) 07 PAT CK 0010

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High Courts01 Jul 1927

Mt. Lachmi Kuar Vs Gajadhar Proshad and Others

Patna High Court · AIR 1927 Patna 393

Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
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High Courts01 Jul 1927

Ramchariter Singh Vs Emperor

Patna High Court · AIR 1927 Patna 370

Criminal Procedure Code, 1898 (CrPC) — Section 289(2)Penal Code, 1860 (IPC) — Section 489B, 489C
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High Courts01 Jul 1927

Mt. Brihaspatia and Another Vs Raj Kumar Singh and Another

Patna High Court · AIR 1927 Patna 401

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High Courts29 Jun 1927

Chhanka Dhanuk and Others Vs Emperor

Patna High Court · AIR 1927 Patna 398

Penal Code, 1860 (IPC) — Section 148, 149, 302
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High Courts29 Jun 1927

Gendo Uraon and Others Vs Emperor

Patna High Court · AIR 1928 Patna 115

Penal Code, 1860 (IPC) — Section 147, 34, 353
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High Courts27 Jun 1927

Sukul Lakhpat Ram Vs Raghu Koeri and Others

Patna High Court · AIR 1928 Patna 109

Chotanagpur Tenancy Act, 1908 — Section 139(5), 71
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High Courts24 Jun 1927

Singheshwar Chowdhry Vs Parbal Mandal

Patna High Court · AIR 1927 Patna 376

Bengal Tenancy Act, 1885 — Section 103B, 49Evidence Act, 1872 — Section 35
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High Courts23 Jun 1927

Ihsan Hassan Khan and Others Vs Panna Lal and Others

Patna High Court · AIR 1928 Patna 19

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High Courts22 Jun 1927

Radhanath Nath Tripathi and Others Vs Chandrai Bhatta and Others

Patna High Court · AIR 1927 Patna 348

Chotanagpur Tenancy Act, 1908 — Section 258, 27, 61
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High Courts21 Jun 1927

Jokhu Gosain and Another Vs Ganesh Singh and Others

Patna High Court · AIR 1928 Patna 54 : 106 Ind. Cas. 189

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