High Courts01 Aug 1927
Rajnarain Mahton and Others Vs Majlis Sahay
Patna High Court · AIR 1928 Patna 112
COURT ARCHIVE
Patna High Court judgments, 1927
268 judgments · page 6 of 14
High Courts28 Jul 1927
Ramjag Ahir Vs Emperor
Patna High Court · AIR 1928 Patna 203 : 109 Ind. Cas. 114
Criminal Procedure Code, 1898 (CrPC) — Section 303, 307, 317Evidence Act, 1872 — Section 154
High Courts27 Jul 1927
Ramsarup Raut and Others Vs Ramnarain Tewary
Patna High Court · AIR 1929 Patna 32
Evidence Act, 1872 — Section 13, 18, 35
High Courts26 Jul 1927
Tajali Mian, and Others Vs Emperor
Patna High Court · AIR 1928 Patna 31
Criminal Procedure Code, 1898 (CrPC) — Section 278
High Courts22 Jul 1927
Mt. Jadooie Kaharin Vs Mt. Kisun Basi Kuer
Patna High Court · AIR 1928 Patna 106
High Courts22 Jul 1927
Mt Maharup Kuer Vs Mahabir Singh and Others
Patna High Court · AIR 1928 Patna 111
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1915 — Section 107
High Courts21 Jul 1927
Jogi Raut and Others Vs Emperor
Patna High Court · AIR 1928 Patna 98
Penal Code, 1860 (IPC) — Section 143
High Courts20 Jul 1927
Aghor Manjhi and Others Vs Kshiroda Sundari and Others
Patna High Court · 109 Ind. Cas. 477
Chotanagpur Tenancy Act, 1908 — Section 139(4)
High Courts20 Jul 1927
Shibjee Shah Vs Hira Lal Rakhal Chand and Others
Patna High Court · AIR 1928 Patna 23
Provincial Insolvency Act, 1920 — Section 10, 43
High Courts20 Jul 1927
Birj Ballab Lallji and Another Vs Beney Krishna and Others
Patna High Court · AIR 1928 Patna 28
High Courts20 Jul 1927
Aghor Manjhi and Others Vs Kshirida Sundari and Others
Patna High Court · AIR 1928 Patna 198
Chotanagpur Tenancy Act, 1908 — Section 139(4)
High Courts19 Jul 1927
Kamakhya Narain Singh Vs Ramsaran Lal and Another
Patna High Court · AIR 1927 Patna 353
Chotanagpur Tenancy Act, 1908 — Section 46, 47, 85
High Courts19 Jul 1927
Kumar Kamakhya Narain Singh Vs Ramsaran Lal and Another
Patna High Court · 106 Ind. Cas. 298
Chotanagpur Tenancy Act, 1908 — Section 46, 47
High Courts19 Jul 1927
Makundi Ram Ghutar Ram Vs E.I. Ry. Co.
Patna High Court · AIR 1927 Patna 354(1)
Contract Act, 1872 — Section 161
High Courts19 Jul 1927
Sheonandan Singh and Others Vs Kesho Prasad Singh
Patna High Court · AIR 1928 Patna 63
High Courts15 Jul 1927
Panchu Sahu Vs Muhammad Yakub and Others
Patna High Court · AIR 1927 Patna 345
Limitation Act, 1963 — Section 14
High Courts15 Jul 1927
Shivaram Sand and Others Vs Manu Lal Khemka and Others
Patna High Court · AIR 1928 Patna 40
Contract Act, 1872 — Section 63
High Courts15 Jul 1927
Surajdeo Narayan Prasad Vs Ramdewan Pande and Others
Patna High Court · AIR 1927 Patna 392
High Courts15 Jul 1927
Narayan Sahu and Others Vs Sri Thakurji Ramji and Others
Patna High Court · AIR 1928 Patna 49 : 106 Ind. Cas. 194
Civil Procedure Code, 1908 (CPC) — Section 92