High Courts27 May 1927
Ram Das Sahu and Others Vs Chhota Lal Mander and Others
Patna High Court · AIR 1928 Patna 24
Limitation Act, 1963 — Section 22(1)
COURT ARCHIVE
Patna High Court judgments, 1927
268 judgments · page 9 of 14
High Courts27 May 1927
Lakho Tewari Vs Lalit Koeri and Others
Patna High Court · AIR 1927 Patna 403
Chotanagpur Tenancy Act, 1908 — Section 46Evidence Act, 1872 — Section 68
High Courts26 May 1927
Kuer Dasadh and Others Vs Chulhan Singh and Others
Patna High Court · AIR 1927 Patna 318
High Courts25 May 1927
Achutanand Singh Vs Gayanchand Mahton and Others
Patna High Court · AIR 1927 Patna 313
Bengal Tenancy Act, 1885 — Schedule 3
High Courts25 May 1927
Kristo Singh Sardar Vs Secretary of State
Patna High Court · AIR 1927 Patna 333
Land Acquisition Act, 1894 — Section 12(2), 9(3)Limitation Act, 1963 — Section 5
High Courts24 May 1927
Jagdeo Singh and Others Vs Mt. Raja Kuer
Patna High Court · AIR 1927 Patna 262
Limitation Act, 1963 — Article 141
High Courts24 May 1927
Jaikissen Baram and Others Vs Baijnath Ram Marwari
Patna High Court · AIR 1927 Patna 332
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7, 110
High Courts24 May 1927
Emperor Vs Bandhu Singh and Others
Patna High Court · AIR 1928 Patna 124 : 106 Ind. Cas. 691
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145Penal Code, 1860 (IPC) — Section 141, 143, 411, 417, 441Specific Relief Act, 1963 — Section 9
High Courts20 May 1927
Anand Prasad Vs Gopal Das and Another
Patna High Court · AIR 1927 Patna 316
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53, Order 21 Rule 58, Order 21 Rule 59
High Courts20 May 1927
Somar Singh and Others Vs Deonandan Prasad Singh and Others
Patna High Court · AIR 1927 Patna 215
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5Transfer of Property Act, 1882 — Section 88, 89
High Courts19 May 1927
Kamakhya Narain Singh Vs Khalik Ahmad and Others
Patna High Court · AIR 1927 Patna 305
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Evidence Act, 1872 — Section 18Transfer of Property Act, 1882 — Section 113
High Courts19 May 1927
Emperor Vs Ghulam Nabi and others
Patna High Court · AIR 1928 Patna 146
Arms Act, 1959 — Section 19(a), 19(f), 29
High Courts19 May 1927
Pilcher and Co. Vs Satish Chandar Sinha and Others
Patna High Court · (1927) 05 PAT CK 0010
Evidence Act, 1872 — Section 83, 92, 97
High Courts19 May 1927
Emperor Vs Ghulam Nabi and Others
Patna High Court · 107 Ind. Cas. 835
Arms Act, 1959 — Section 19, 29Evidence Act, 1872 — Section 14, 15, 29, 30Penal Code, 1860 (IPC) — Section 109
High Courts19 May 1927
In Re: Adbud Misser
Patna High Court · AIR 1927 Patna 301
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts18 May 1927
Jagdip Singh and Others Vs Firangi Singh and Others
Patna High Court · AIR 1928 Patna 155 : 106 Ind. Cas. 653
Stamp Act, 1899 — Section 36, 61
High Courts17 May 1927
Kumar Prasad Vs King-Emperor
Patna High Court · AIR 1927 Patna 292
Penal Code, 1860 (IPC) — Section 147, 162, 347