High Courts05 Dec 1927
Satyendra Narayan and Others Vs Shyamsunder Singh and Others
Patna High Court · AIR 1928 Patna 267 : 109 Ind. Cas. 526
Bengal Tenancy Act, 1885 — Section 120(2)(a)
COURT ARCHIVE
Patna High Court judgments, 1927
268 judgments · page 2 of 14
High Courts02 Dec 1927
Ramgulam Teli and Others and Parmeswar Munder and Others Vs Emperor
Patna High Court · AIR 1928 Patna 215 : 107 Ind. Cas. 817
Criminal Procedure Code, 1898 (CrPC) — Section 161, 162Evidence Act, 1872 — Section 145
High Courts02 Dec 1927
Gobardhan Missir and Others Vs Shamakantlal and Others
Patna High Court · AIR 1928 Patna 205
Criminal Procedure Code, 1898 (CrPC) — Section 145Specific Relief Act, 1877 — Section 42
High Courts01 Dec 1927
G.I.P. Ry. Co. Vs Gopi Ram Gouri Sankar
Patna High Court · AIR 1928 Patna 270
Railways Act, 1890 — Section 77
High Courts01 Dec 1927
The Great Indian Peninsular Railway Company Vs Gopi Ram-Gouri Shankar
Patna High Court · 107 Ind. Cas. 540
Railways Act, 1989 — Section 77
High Courts30 Nov 1927
Mt. Nanubati Vs Bhaio Chaudhary
Patna High Court · AIR 1928 Patna 362
Civil Procedure Code, 1908 (CPC) — Section 12
High Courts30 Nov 1927
Ramkhelawan Singh and Others Vs Diplal Mahton and Others
Patna High Court · AIR 1928 Patna 240 : 107 Ind. Cas. 537
High Courts29 Nov 1927
Parmanand Brahmachari Vs Emperor
Patna High Court · 116 Ind. Cas. 46
Criminal Procedure Code, 1898 (CrPC) — Section 195, 202Penal Code, 1860 (IPC) — Section 211
High Courts29 Nov 1927
John Dowlat Moon Vs Emperor
Patna High Court · AIR 1928 Patna 363
Penal Code, 1860 (IPC) — Section 84
High Courts29 Nov 1927
Santokhi Mandar and Others Vs Rameshwar Singh Bahadur
Patna High Court · AIR 1929 Patna 41
Bengal Tenancy Act, 1885 — Section 120, 120(2)
High Courts28 Nov 1927
Behari Manjhi and Others Vs Govind Manjhi and Others
Patna High Court · AIR 1930 Patna 356
High Courts25 Nov 1927
Tulsi Mahto and Others Vs Emperor
Patna High Court · AIR 1928 Patna 249 : 107 Ind. Cas. 529a
Penal Code, 1860 (IPC) — Section 143, 345, 379
High Courts25 Nov 1927
P.K. Sen Vs Emperor
Patna High Court · AIR 1928 Patna 293 : 107 Ind. Cas. 529
Penal Code, 1860 (IPC) — Section 406
High Courts24 Nov 1927
Karan Singh and Others Vs Ram Kishun Lal
Patna High Court · AIR 1928 Patna 480 : 109 Ind. Cas. 113
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
High Courts24 Nov 1927
Ramdas Sahu and Others Vs Judagi Lohar and Others
Patna High Court · AIR 1928 Patna 231(2) : 107 Ind. Cas. 532
High Courts24 Nov 1927
Kuldip Mahton Vs Musammat Patia and Others
Patna High Court · AIR 1928 Patna 281 : 107 Ind. Cas. 539
High Courts22 Nov 1927
Munshi Mian Vs Emperor
Patna High Court · 115 Ind. Cas. 690
Bengal Disorderly Houses Act, 1906 — Section 2, 2(2)Criminal Procedure Code, 1898 (CrPC) — Section 4(o)
High Courts22 Nov 1927
Ramkishun and Others Vs Mulik Qamr-Ud-Din
Patna High Court · 109 Ind. Cas. 126
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts22 Nov 1927
Rup Nath Mandal Vs Jagannath Mandal
Patna High Court · AIR 1928 Patna 227 : 107 Ind. Cas. 145
Chotanagpur Tenancy Act, 1908 — Section 47Santhal Parganas Settlement Regulations, 1872 — Section 27
High Courts22 Nov 1927
Jokhi Mian Vs Mahmud Dafadar and Others
Patna High Court · AIR 1929 Patna 92
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 182, 211